Tribunals and Commissions02 Jul 2018
Mrs. Shiksha Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0641
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 75 of 114
Tribunals and Commissions02 Jul 2018
Santosh Kumar & Ors. Vs Govt. of NCT of Delhi & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0640
Tribunals and Commissions02 Jul 2018Dismissed
Meena Srivastava Vs Lieutenant Governor And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0141
Tribunals and Commissions02 Jul 2018Disposed Of
Kalu Prasad Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 07 CAT CK 0139
Industrial Disputes Act, 1947 — Section 33(C)Constitution Of India, 1950 — Article 19(1)f, 31, 300A
Tribunals and Commissions02 Jul 2018Allowed
J.P. Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0136
Central Civil Services (Revised Pay) Rules, 2008 — Rule 6(4)
Tribunals and Commissions02 Jul 2018Dismissed
Shiksha Devi Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0131
Tribunals and Commissions15 Jun 2018
Harsh Singh & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 06 CAT CK 0240
Tribunals and Commissions15 Jun 2018Dismissed
Harsh Singh And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 06 CAT CK 0009
Tribunals and Commissions06 Jun 2018
Shri Satya Pal Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 06 CAT CK 0239
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions06 Jun 2018
Zile Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 06 CAT CK 0250
Administrative Tribunals Act, 1985-Section 19Constitution of India
Tribunals and Commissions06 Jun 2018
Baban Rao Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2018) 06 CAT CK 0248
Constitution of India-Article 311 (2) (b)POC Act-Section 7/13CCS (Pension) Rules, 1972-Rule 9
Tribunals and Commissions06 Jun 2018
Chitturi Venugopala Rao Vs Defence Research & Development Organization & Anr.
Central Administrative Tribunal · (2018) 06 CAT CK 0247
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 1972-Rule 49(b), Chapter 6
Tribunals and Commissions06 Jun 2018
Shriniwas Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 06 CAT CK 0246
Tribunals and Commissions06 Jun 2018
Mrs. Rekha Vs Director, All India Institute of Medical Sciences & Ors.
Central Administrative Tribunal · (2018) 06 CAT CK 0245
CCS (CCA) RulesCCS (Leave) Amendment Rules, 2009
Tribunals and Commissions06 Jun 2018
Shri Ram Niwas Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 06 CAT CK 0244
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions06 Jun 2018
A.K. Bhardwaj Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 06 CAT CK 0241
Tribunals and Commissions06 Jun 2018Disposed Of
Rekha Vs Director,All India Institute Of Medical Sciences And Ors
Central Administrative Tribunal · (2018) 06 CAT CK 0011
Tribunals and Commissions06 Jun 2018Dismissed
Ram Niwas Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 06 CAT CK 0008
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Jun 2018Allowed
Shriniwas Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 06 CAT CK 0007
Tribunals and Commissions06 Jun 2018Dismissed
Chitturi Venugopala Rao Vs Defence Research And Development Organization And Ors
Central Administrative Tribunal · (2018) 06 CAT CK 0006
Administrative Tribunals Act, 1985 — Section 19