Tribunals and Commissions30 May 2018
Sh. D V Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0629
Administrative Tribunals Act, 1985-Section 19IFS (PLCA) Rules-paragraph 8 (2) (vii) of Annexure XII
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 77 of 114
Tribunals and Commissions30 May 2018
Dr. Kamlesh Sharma Vs East Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0624
Tribunals and Commissions30 May 2018
Kuldeep Kaul Vs Council Of Scientific & Industrial Research & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0615
Administrative Tribunals Act, 1985-Section 22 (3) (f), 21CCS (CCA) Rules, 1965-Rule 23 (iv) (a)
Tribunals and Commissions30 May 2018
Rajeshwar Prasad Vs Hasmukh Adhia
Central Administrative Tribunal · (2018) 05 CAT CK 0609
Tribunals and Commissions30 May 2018Dismissed
Rajeshwar Prasad Vs Hasmukh Adhia
Central Administrative Tribunal · (2018) 05 CAT CK 0023
Tribunals and Commissions30 May 2018Dismissed
Sudesh Vs Delhi Subordinate Services Selection Board And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0020
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions30 May 2018Dismissed
Dr. Kamlesh Sharma Vs East Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0008
Tribunals and Commissions30 May 2018Dismissed
Kuldeep Kaul Vs Council Of Scientific And Industrial Research And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0007
Administrative Tribunals Act, 1985 — Section 21, 22(3)(f)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 23(iv)(a)
Tribunals and Commissions30 May 2018Dismissed
Rajwant Bahadur Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0005
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions30 May 2018Dismissed
Sumesh Kumar Dua Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0004
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 10Constitution Of India, 1950 — Article 309
Tribunals and Commissions30 May 2018Dismissed
Rakesh Tyagi Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 21, 21(1)Delhi Police (Promotion And Confirmation) Rules, 1980 — Rule 12, 12(i)(a)Constitution Of India, 1950 — Article 226
Tribunals and Commissions30 May 2018Dismissed
D V Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0001
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions29 May 2018
Ex Sub Major Ashok Kumar Verma Vs Ministry Of Defence
Central Administrative Tribunal · (2018) 05 CAT CK 0639
RTI Act
Tribunals and Commissions29 May 2018
ESIC(M) Employee's Union (Delhi/Noida) & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0630
CCS Rules 1997ESI Act, 1948-Section 17(2), 17(2)(a)Constitution of India-Article 309
Tribunals and Commissions29 May 2018
K S Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0620
Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 16, 16(1)(b), 24, 14(2), 11, 15, 3CCentral Civil Services (Conduct) Rules, 1964-Rule 3, 3(c), 3-C
Tribunals and Commissions29 May 2018
Shubham Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0619
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions29 May 2018
Sunder Lal Dumolia Vs The Home Secretary & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0618
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions29 May 2018
Sanjiv Arora Vs Union Of India
Central Administrative Tribunal · (2018) 05 CAT CK 0617
Administrative Tribunals Act, 1985-Section 19Government Accounting RulesCCS (Conduct) Rules, 1964-Rule 3(1)(ii), 3(1)(xxi)
Tribunals and Commissions29 May 2018
B. B. Rajendra Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0616
CCS (CCA) Rules, 1965-Rule 10, 10(1)(b), 10(2)(a)Code of Criminal Procedure, 1973-Section 167(2), 173Central Administrative Tribunal (Procedure) Rules, 1987-Rule 6
Tribunals and Commissions29 May 2018
Tapas Kumar Ghosh Vs V P Joy & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0614