Tribunals and Commissions28 May 2018
Leena Sharma Vs Delhi Subordinate Services Selection Board (DSSSB) & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0599
Administrative Tribunals Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 79 of 114
Tribunals and Commissions28 May 2018
Bal Kishan Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0592
Administrative Tribunals, 1985-Section 19
Tribunals and Commissions28 May 2018
Bhagwati Sharan Tiwary Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0586
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Information Technology Act, 2000Indian Evidence Act, 1872-Section 65 (B)
Tribunals and Commissions28 May 2018
Union Of India & Ors. Vs Late S.P. Singh
Central Administrative Tribunal · (2018) 05 CAT CK 0584
Administrative Tribunal Act-Section 22(3)(a) to (i), 22(3)(f), 22(2)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions28 May 2018Dismissed
Bal Kishan Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0033
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions28 May 2018Allowed
Pramod Kumar Meena Vs Secretary, Health And Family Welfare And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0032
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions28 May 2018Disposed Of
Satish Singh Vs National Capital Territory Of Delhi And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0031
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions28 May 2018Dismissed/Disposed Of
General Manager And Ors Vs Mohd. Salim Khan
Central Administrative Tribunal · (2018) 05 CAT CK 0030
Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions28 May 2018Dismissed
Bhagwati Sharan Tiwary Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0029
Evidence Act, 1872 — Section 65(B)Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions28 May 2018Dismissed
Jaswant Singh Vs Additional Director And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0028
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions28 May 2018Dismissed
Union Of India And Ors Vs Late S.P. Singh
Central Administrative Tribunal · (2018) 05 CAT CK 0027
Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions28 May 2018Allowed
Leena Sharma Vs Delhi Subordinate Services Selection Board And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0026
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions28 May 2018Allowed
Surender Kumar Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0021
Tribunals and Commissions28 May 2018Dismissed
Head Constable Vashisht Kumar Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0015
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions25 May 2018
Sh. Chander Mohan Trehan Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0628
CCS (Pension) Rules, 1972-Rule 37A, 37-A (4)Constitution of India-Articles 14 and 16
Tribunals and Commissions25 May 2018
Sh. Kaptan Singh & Ors. Vs Sh. Prakash Javedakar & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0621
Tribunals and Commissions25 May 2018
Pawan Kumar Vs Staff Selection Commission & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0606
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions25 May 2018
Harsh Shrivastava Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0604
Administrative Tribunals Act, 1985-Section 19Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 2(o)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Amendment Rules, 2009
Tribunals and Commissions25 May 2018
Anil Kumar Vs Sports Authority Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0598
Tribunals and Commissions25 May 2018
R.S. Khan Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0594
Central Civil Services (Pension) Rules, 1972-Rule 9