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Central Administrative Tribunal judgments, 2018

2,278 judgments · page 80 of 114

Tribunals and Commissions25 May 2018

Sh. Jagdish Prasad Vs Commission For Agricultural Costs And Prices & Ors.

Central Administrative Tribunal · (2018) 05 CAT CK 0591

Central Civil Services (Revised Pay) Rules, 2008-Section-I, Part-A of First Schedule, Rule 7 (Note 2), ScheduleCCS (CCA) Rules, 1965-Rule 7Ministry of Agriculture and Farmers Welfare (Department of Agriculture, Cooperation and Farmers Welfare, Commission for Agricultural Costs and Prices), Stenographer Grade-I, Private Secretary and Senior Private Secretary Group 'B' Recruitment Rules, 2015
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Tribunals and Commissions24 May 2018Dismissed

Tushar Ranjan Mohanty Vs Shri Naveen Kumar

Central Administrative Tribunal · (2018) 05 CAT CK 0611

Code of Criminal Procedure, 1973-Section 340, 195, 195(1)(b), 195(b)(i)Indian Penal Code, 1860-Sections 172 to 188, 192, 193 to 196, 197, 199, 200, 205 to 211, 209, 218, 228, 463, 465, 470, 471, 475, 476Central Administrative Tribunal (Procedure) Rules, 1987-Rule 8(3), 24
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Tribunals and Commissions24 May 2018Disposed Of

Tushar Ranjan Mohanty And Ors Vs Naveen Kumar And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0043

Code Of Criminal Procedure, 1973 — Section 195, 195(1)(b), 340, 463, 471, 475, 476Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 8(3), 24Indian Penal Code, 1860 — Section 172, 173, 174, 175, 176, 177, 178, 179, 180, 181, 182, 183, 184, 185, 186, 187, 188, 192, 193, 194, 195, 196, 197, 199, 200, 205, 206, 207, 208, 209, 210, 211, 228
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Tribunals and Commissions23 May 2018

Anil Kumar Singh Billawria Vs Union Of India & Anr.

Central Administrative Tribunal · (2018) 05 CAT CK 0640

Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16Ministry of Civil Aviation (BCAS) Senior Deputy Commissioner of Security (CA), Group 'A' Post, Recruitment Rules, 2010
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Tribunals and Commissions23 May 2018

Ram Avtar Tyagi Vs The Chairman Cum Md & Ors.

Central Administrative Tribunal · (2018) 05 CAT CK 0581

Administrative Tribunals Act, 1985-Section 19Delhi Road Transport Authority (Conditions of Appointment and Service) Regulation, 1952-Clause 15 (2)Road Transport Laws (Amendment) Act, 1971-Section 4 (a)
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Tribunals and Commissions23 May 2018Allowed

Saurabh Kumar And Ors Vs Union of India And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0042

Administrative Tribunals Act, 1985 — Section 19University Grants Commission Act, 1956 — Section 3Kerala State And Subordinate Services Rules, 1956 — Rule 13(1)
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