Tribunals and Commissions17 May 2018
Tushar Ranjan Mohanty Vs Union Of India
Central Administrative Tribunal · (2018) 05 CAT CK 0566
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 82 of 114
Tribunals and Commissions17 May 2018Dismissed
Krishan Kumar Gautam And Ors Vs Union Public Service Commission And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0070
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 309
Tribunals and Commissions17 May 2018Dismissed
Tushar Ranjan Mohanty Vs Union of India
Central Administrative Tribunal · (2018) 05 CAT CK 0062
Tribunals and Commissions17 May 2018Disposed Of
Dr. A.K. Belwal Vs Smraj Bhan And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0053
Tribunals and Commissions17 May 2018Dismissed
Brahmprakash Sharma Vs Union of India & Others
Central Administrative Tribunal · (2018) 05 CAT CK 0051
Tribunals and Commissions16 May 2018
A. K. Bansal Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0635
Tribunals and Commissions16 May 2018
Ms. Kanta Bhatia Vs Secretary & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0579
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions16 May 2018
Mrs. Bandana Kumari Vs Delhi Metro Rail Corporation Ltd. & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0577
Constitution of India-Article 226CPC-Section 114, Order 47 Rule 1, 47
Tribunals and Commissions16 May 2018
M.K. Srivastava (Manoj Kumar Srivastava) Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0576
Constitution of India-Article 32, 16(4A), 16(1), 14, 16(4), 16(4B), 335Constitution (Eighty-Fifth Amendment) Act, 2001Constitution (Seventy-Seventh Amendment) Act, 1995
Tribunals and Commissions16 May 2018
Om Prakash Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0572
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions16 May 2018
Smt. Manu Sharma Vs Govt. of NCT of Delhi & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0570
Delhi School Education Rules, 1973-Rule 43
Tribunals and Commissions16 May 2018
Sudesh Bala & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0569
Delhi School Education Rules, 1973-Rule 43
Tribunals and Commissions16 May 2018
Brahmprakash Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0568
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16
Tribunals and Commissions16 May 2018
Yashwant Narayan Parjapati Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0563
Tribunals and Commissions16 May 2018
Smt. Rajwati Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0562
Railway Servants Pensionary Rules, 1993-Rule 65
Tribunals and Commissions16 May 2018
Delhi Atithi Shikshak Sang & Anr. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0558
Delhi School Education Rules, 1973-Rule 43
Tribunals and Commissions16 May 2018
Smt. Manu Sharma Vs Govt. of NCT of Delhi & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0553
Delhi School Education Rules, 1973-Rule 43
Tribunals and Commissions16 May 2018
Smt. Neelam Rani Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0551
Tribunals and Commissions16 May 2018Dismissed
Brahmprakash Sharma Vs Union of India and others
Central Administrative Tribunal · (2018) 05 CAT CK 0068
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions16 May 2018Dismissed
Om Prakash Vs Union of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0066
Administrative Tribunals Act, 1985 — Section 19