Tribunals and Commissions15 May 2018Allowed
Nasreen Bano Vs Govt. Of N.C.T. of Delhi And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0080
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 84 of 114
Tribunals and Commissions15 May 2018Dismissed
Rajesh Bhargawa And Ors Vs Commissioner, North Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0076
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions15 May 2018Allowed
Vinay Sharma And Ors Vs Staff Selection Commission And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0074
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 19(ii)Central Administrative Tribunal Rules Of Practice, 1993 — Rule 113
Tribunals and Commissions15 May 2018Dismissed/Disposed Of
Jaipal Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0071
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions15 May 2018Allowed
Nikhat Parveen Vs Govt. of N.C.T. of Delhi And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0069
Tribunals and Commissions15 May 2018Allowed
Amit Kumar Vs Bharat Sanchar Nigam Limited
Central Administrative Tribunal · (2018) 05 CAT CK 0067
Tribunals and Commissions14 May 2018Disposed Of
Dr. B.K. Dey & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0587
Constitution of India-Article 309, 14, 16, 311(2)Fundamental Rules, 1922-Rule 56 (bb)
Tribunals and Commissions14 May 2018Disposed Of
Dr. B.K. Dey And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0078
Constitution Of India, 1950 — Article 14, 16, 309, 311(2)
Tribunals and Commissions11 May 2018
Mukesh Kumar Yadav Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0622
Tribunals and Commissions11 May 2018
Pooja Dalmia Vs Delhi Subordinate Services Selection Board (DSSSB) & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0556
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions11 May 2018
Dr. Tarkeshwar Devidas Golghate Vs Ministry Of Health And Family Welfare & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0554
RTI Act
Tribunals and Commissions11 May 2018
Mahipal Singh Vs Government of NCT Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0547
CCS (CCA) Rules, 1965-Rule 14CCS (Conduct) Rules, 1946-Rule 3
Tribunals and Commissions11 May 2018Allowed
Pooja Dalmia Vs Delhi Subordinate Services Selection Board And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0084
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions11 May 2018Allowed
Mukesh Kumar Yadav Vs Govt. Of NCT of Delhi And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0079
Tribunals and Commissions11 May 2018Allowed
Dr.Tarkeshwar Devidas Golghate Vs Ministry Of Health And Family Welfare And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0077
Tribunals and Commissions11 May 2018Dismissed
Mahipal Singh Vs Government Of NCT Delhi And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0075
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 3
Tribunals and Commissions10 May 2018
Yeshpal Gupta & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0582
Constitution of India-Articles 14, 16, 16(1)UP Judicial Service Rules, 2001-Rule 4(m), 10, 15Orissa Ministerial Service (Method of Recruitment to Posts of Junior Clerks in the District Offices) Rules, 1985
Tribunals and Commissions10 May 2018
All India Jawahar Navodaya Vidyalaya Staff Nurse Association (Regd.) & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0561
Weekly Holidays Act, 1942-Section 4Minimum Wages (Central) Rules, 1950-Section 23
Tribunals and Commissions10 May 2018Disposed Of
All India Jawahar Navodaya Vidyalaya And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0073
Weekly Holidays Act, 1942 — Section 4Minimum Wages (Central) Rules, 1950 — Rule 23
Tribunals and Commissions10 May 2018Allowed
Yeshpal Gupta And Ors Vs Govt. Of NCT of Delhi And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0072
Uttar Pradesh Judicial Service Rules, 2001 — Rule 10Constitution Of India, 1950 — Article 14, 16