Administrative Tribunals Act, 1985-Section 19National Archives of India (Recruitment to Group 'A' and Group 'B' posts) Rules, 1993Constitution of India-Articles 14, 16

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Tribunals and Commissions04 May 2018

Shri U K Goel Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 05 CAT CK 0531

Administrative Tribunals Act, 1985-Section 19

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Tribunals and Commissions04 May 2018

Prem Ballabh Vs Union Of India & Anr.

Central Administrative Tribunal · (2018) 05 CAT CK 0525

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Tribunals and Commissions04 May 2018Disposed Of

Dr. Shailesh Pandit Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0103

Indian Penal Code, 1860 — Section 120B, 420, 468, 471

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Tribunals and Commissions04 May 2018Dismissed

Neelam And Ors Vs Union Of India And Others

Central Administrative Tribunal · (2018) 05 CAT CK 0102

Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16

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Tribunals and Commissions04 May 2018Allowed

U K Goel Vs Union Of India And Others

Central Administrative Tribunal · (2018) 05 CAT CK 0101

Administrative Tribunals Act, 1985 — Section 19

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Tribunals and Commissions04 May 2018Allowed

Guru Sharan Srivastava Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0100

Administrative Tribunals Act, 1985 — Section 19Payment Of Gratuity Act, 1972 — Section 2(E), 4(6), 14Central Civil Services (Pension) Rules, 1972 — Rule 71, 71(3)

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Tribunals and Commissions04 May 2018Disposed Of

Prem Ballabh Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0099

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Tribunals and Commissions04 May 2018Disposed Of

Yogendra Singh Vs Ministry Of Youth Affairs And Sports

Central Administrative Tribunal · (2018) 05 CAT CK 0095

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Tribunals and Commissions04 May 2018Dismissed

Saroj Kumari Vs Bhanu Pratap Sharma And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0093

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Tribunals and Commissions04 May 2018Allowed

Shiv Ram Singh Naulakha Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0092

Administrative Tribunals Act, 1985 — Section 19

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Tribunals and Commissions04 May 2018Dismissed/Disposed Of

Union Of India And Ors Vs Rajat Kumar Agarjee

Central Administrative Tribunal · (2018) 05 CAT CK 0091

Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17

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Tribunals and Commissions04 May 2018Dismissed

Veena Rani Vs Chairman-Cum-Managing Director And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0088

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 53(1)(i)

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