COURT ARCHIVE

Central Administrative Tribunal judgments, 2018

2,278 judgments · page 87 of 114

Tribunals and Commissions03 May 2018

Union Of India Vs Sushanta Bhattacharya & Anr.

Central Administrative Tribunal · (2018) 05 CAT CK 0548

Administrative Tribunals Act, 1985-Section 22 (3) (f), 22(3)(f)Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions03 May 2018

Nagender Prasad Vs Union Of India

Central Administrative Tribunal · (2018) 05 CAT CK 0523

Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Administrative Tribunals Act, 1985-Section 22(3)(f)Code of Civil Procedure-Section 114, Order 47 Rule 1, 47
Tribunals and Commissions03 May 2018Dismissed

Jagmohan Thakur Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0114

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Conduct) Rules, 1964 — Rule 3Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions03 May 2018Dismissed

Nagender Prasad Vs Union Of India

Central Administrative Tribunal · (2018) 05 CAT CK 0109

Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
Tribunals and Commissions03 May 2018Dismissed

Union Of India Vs Sushanta Bhattacharya And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0106

Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17, 134(1), 134(2)
Tribunals and Commissions02 May 2018

Deepak Kumar Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 05 CAT CK 0526

Administrative Tribunal Act-Section 22(3), 22(3)(a) to (i), 22(3)(f), 22(2)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions02 May 2018Dismissed

Deepak Kumar Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0108

Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1