Tribunals and Commissions25 Apr 2018
Ram Pal Sharma Vs Delhi Development Authority & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3868
Constitution of India-Article 14
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 89 of 114
Tribunals and Commissions25 Apr 2018
Smt. Hirdesh Jain Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3863
Administrative Tribunals Act, 1985-Section 14
Tribunals and Commissions25 Apr 2018
Northern Railway Physically Handicapped Employees Welfare Association Vs Ashwani Lohani & Anr.
Central Administrative Tribunal · (2018) 04 CAT CK 3862
Tribunals and Commissions25 Apr 2018
Employees Union-Ordnance Factory, Raipur, Dehradun Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3825
Factories Act, 1948-Section 59, 59(1), 59(2)
Tribunals and Commissions25 Apr 2018Allowed
Employees Union-Ordnance Factory And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0043
Factories Act, 1948 — Section 59, 59(1), 59(2)
Tribunals and Commissions25 Apr 2018Disposed Of
Northern Railway Physically Handicapped Vs Ashwani Lohani And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0007
Tribunals and Commissions25 Apr 2018Dismissed
Om Prakash And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0006
Uttar Pradesh Government Servants Seniority Rules, 1991 — Rule 8
Tribunals and Commissions25 Apr 2018Allowed
Ram Pal Sharma Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0005
Constitution Of India, 1950 — Article 14
Tribunals and Commissions25 Apr 2018Dismissed
Hirdesh Jain Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0001
Administrative Tribunals Act, 1985 — Section 14
Tribunals and Commissions24 Apr 2018
Sumit Kumar Vs Shri Ajay Mittal, Secretary, DoP&T & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3822
Tribunals and Commissions24 Apr 2018
Sumit Kumar Vs Ajay Mittal And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0039
Tribunals and Commissions23 Apr 2018
Sandeep Kumar Chaudhary Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3876
CCS (Pension) Rules, 1972-Rule 26 (GOIs, Decision No.1), Appendix VII, 88Delhi Police (Appointment & Recruitment) Rules, 1980-Rule 30Constitution of India-Article 14, 16
Tribunals and Commissions23 Apr 2018
Ms. Seema Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3873
Constitution of India-Article 14, 16, 309
Tribunals and Commissions23 Apr 2018
Gopal Mukherjee Vs Delhi Metro Rail Corporation Ltd. & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3867
Administrative Tribunals Act, 1985-Section 19DMRC Conduct, Discipline and Appeal Rules, 2005-Rule 32, 34, 5, Misconduct 5.6, 39 (f), 25.15Delhi Metro Railways General Rules-Rule 8b, 8c, 12a, 51
Tribunals and Commissions23 Apr 2018
Mrs. Anju Vs South Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3829
Administrative Tribunals Act, 1985-Section 19, 20CCS (Pension) Rules, 1972-Rule 48-A
Tribunals and Commissions23 Apr 2018Allowed
Anju Vs South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0041
Administrative Tribunals Act, 1985 — Section 19, 20Central Civil Services (Pension) Rules, 1972 — Rule 48ACentral Civil Services (Leave) Rules, 1972 — Rule 10
Tribunals and Commissions23 Apr 2018Dismissed
Seema Mishra Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0012
Constitution Of India, 1950 — Article 14, 16, 309
Tribunals and Commissions23 Apr 2018Allowed
Sandeep Kumar Chaudhary Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0009
Central Civil Services (Pension) Rules, 1972 — Rule 26, 88Delhi Police (Appointment And Recruitment) Rules, 1980 — Rule 30Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions23 Apr 2018Partly Allowed
Gopal Mukherjee Vs Delhi Metro Rail Corporation Ltd. And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 19Delhi Metro Rail Corporation Conduct, Discipline And Appeal Rules, 2005 — Rule 5, 25.15, 32, 34, 39(f)Delhi Metro Railways General Rules, 2002 — Rule 8b, 8c
Tribunals and Commissions20 Apr 2018
Sh. Satvir Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3871
CCS (Pension) Rules, 1972-Rule 68, 68(2)CCS (Leave) RulesConstitution of India-Articles 14, 19 and 21