Tribunals and Commissions20 Apr 2018
H.L. Mehta Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 04 CAT CK 3860
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 1972-Rule 49 (2) (a)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 90 of 114
Tribunals and Commissions20 Apr 2018
Head Constable Vashisht Kumar Vs The Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3836
Delhi Police (Punishment & Appeal) Rules, 1980-Rule 12, 12(a), 15(2), 16Indian Penal Code-Section 395, 398Cr.P.C.-Section 437A, 197
Tribunals and Commissions20 Apr 2018Dismissed
Vashisht Kumar Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0030
Code Of Criminal Procedure, 1973 — Section 197, 437AIndian Penal Code, 1860 — Section 395, 398Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 12, 12(a)
Tribunals and Commissions20 Apr 2018Dismissed
H.L. Mehta Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0011
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 49(2)(a)
Tribunals and Commissions20 Apr 2018Allowed
Satvir Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0010
Central Civil Services (Pension) Rules, 1972 — Rule 68, 68(2)Constitution Of India, 1950 — Article 14, 19, 21
Tribunals and Commissions19 Apr 2018
Om Prakash Bairwa Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3834
Administrative Tribunals Act, 1985-Section 19Central Civil Services (Leave) Rules, 1972-Rules 53(4)Right to Information Act, 2005
Tribunals and Commissions19 Apr 2018Disposed Of
Om Prakash Bairwa Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0044
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Leave) Rules, 1972 — Rule 53(4)Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions18 Apr 2018
Gurbachan Singh Vs Comm. of Police
Central Administrative Tribunal · (2018) 04 CAT CK 3865
Administrative Tribunals Act, 1985-Section 19Indian Penal Code-Sections 420, 468, 471, 120-BPrevention of Corruption Act
Tribunals and Commissions18 Apr 2018Allowed
Gurbachan Singh Vs Comm. Of Police
Central Administrative Tribunal · (2018) 04 CAT CK 0003
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions17 Apr 2018
Shri Phool Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 04 CAT CK 3875
Tribunals and Commissions17 Apr 2018
Smt. Bimla Devi Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 04 CAT CK 3864
Administrative Tribunals Act, 1985-Section 19Workmen Compensation Act
Tribunals and Commissions17 Apr 2018
Anil Kumar Vs Commissioner Of Income Tax & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3861
Public Premises (Eviction of Unauthorized Occupants) Act, 1971-Section 4(1), 4, 5(1), 5(2)
Tribunals and Commissions17 Apr 2018
G.C. Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3859
CCS (Pension) Rules-Rule 5(2)Constitution of India-Articles 14 and 16Army Rules
Tribunals and Commissions17 Apr 2018
Swarn Gujral Vs The Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3848
Constitution of India-Article 311(2)(b)CCS (Pension) Rules-Rule 68, para-5(f)CCS (Leave) Rules
Tribunals and Commissions17 Apr 2018
Smt. Bimla Devi Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 04 CAT CK 3846
Administrative Tribunals Act, 1985-Section 19Workmen Compensation Act
Tribunals and Commissions17 Apr 2018
Imran Ahmed Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3845
Public Premises (Eviction of Unauthorized Occupants) Act, 1971-Section 4(1)
Tribunals and Commissions17 Apr 2018
Smt. Anita & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3840
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14 & 16
Tribunals and Commissions17 Apr 2018
Sh. Narayan Ghosh & Ors. Vs Ministry Of Defence & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3839
Administrative Tribunal Act-Section 22(3), 22(3)(f), 22(2)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions17 Apr 2018
Smt. Kanta Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3831
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 1972-Rule 54, 77CCS (Leave) Rules-Rule 39-C
Tribunals and Commissions17 Apr 2018Disposed Of
Phool Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 04 CAT CK 0047