COURT ARCHIVE

Central Administrative Tribunal judgments, 2018

2,278 judgments · page 88 of 114

Tribunals and Commissions02 May 2018Allowed

Khushal Chand Arya Vs Institute Of Hotel Management And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0105

Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2Public Premises (Eviction Of Unauthorized Occupants) Act, 1971 — Section 9

Tribunals and Commissions01 May 2018

DTC Worker's Union & Anr. Vs Chairman-cum-Managing Director & Ors.

Central Administrative Tribunal · (2018) 05 CAT CK 0535

Constitution of India

Tribunals and Commissions01 May 2018

Smt. Pratibha Sharma Vs Directorate Of Education GNCT Delhi

Central Administrative Tribunal · (2018) 05 CAT CK 0529

Tribunals and Commissions01 May 2018Dismissed

DTC Worker’s Union And Ors Vs Chairman-Cum-Managing Director And Ors

Central Administrative Tribunal · (2018) 05 CAT CK 0115

Tribunals and Commissions01 May 2018Dismissed

Pratibha Sharma Vs Directorate Of Education GNCT Delhi

Central Administrative Tribunal · (2018) 05 CAT CK 0111

Tribunals and Commissions27 Apr 2018

Jay Karan Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3855

IPC-Sections 498A, 406, 34CCS (Pension) Rules, 1972-Rule 69

Tribunals and Commissions27 Apr 2018

Kamidi Suresh Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3852

Tribunals and Commissions27 Apr 2018

Bir Singh Vs Union Of India & Anr.

Central Administrative Tribunal · (2018) 04 CAT CK 3847

CCS (Pension) Rules, 1972-Rule 69Constitution of India-Articles 14, 16, 21IPC-Section 368/471/380/11/418/474420/34 read with 120B

Tribunals and Commissions27 Apr 2018

Ali Nadeem Usmani Vs Govt. Of NCT Of Delhi

Central Administrative Tribunal · (2018) 04 CAT CK 3830

Administrative Tribunals Act, 1985-Section 21, 20

Tribunals and Commissions27 Apr 2018

Ram Ashish Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3827

IPC-Section 354, 452Cr.P.C.-Section 360, 357Probation of Offenders Act-Section 4

Tribunals and Commissions27 Apr 2018Dismissed

Ram Ashish Singh Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0036

Code Of Criminal Procedure, 1973 — Section 357, 360Indian Penal Code, 1860 — Section 354, 452Probation Of Offenders Act 1907 — Section 4

Tribunals and Commissions27 Apr 2018Dismissed

Nadeem Usmani Vs Govt. Of NCT Of Delhi

Central Administrative Tribunal · (2018) 04 CAT CK 0033

Tribunals and Commissions27 Apr 2018Allowed

Bir Singh Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0015

Indian Penal Code, 1860 — Section 11, 34, 120B, 368, 380, 418, 420, 471, 474Central Civil Services (Pension) Rules, 1972 — Rule 69Constitution Of India, 1950 — Article 14, 16, 21

Tribunals and Commissions27 Apr 2018Allowed

Jay Karan Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0014

Indian Penal Code, 1860 — Section 34, 46, 498ACentral Civil Services (Pension) Rules, 1972 — Rule 69

Tribunals and Commissions27 Apr 2018Disposed Of

Kamidi Suresh Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0008

Tribunals and Commissions26 Apr 2018

Om Prakash Chopra Vs GNCT, Delhi & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3857

Administrative Tribunals Act, 1985-Sections 20 and 21

Tribunals and Commissions26 Apr 2018

Sumlesh Devi Vs Govt. Of Nct Of Delhi & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3854

CCS (Pension) Rules, 1972-Rules 41, 54(2)(iii), 39

Tribunals and Commissions26 Apr 2018Allowed

Sumlesh Devi Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0040

Central Civil Services (Pension) Rules, 1972 — Rule 39, 41, 54(2)(iii)

Tribunals and Commissions26 Apr 2018Allowed

Om Prakash Chopra Vs GNCT, Delhi And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0013

Administrative Tribunals Act, 1985 — Section 20, 21

Tribunals and Commissions25 Apr 2018

Shri Om Prakash & Anr. Vs Govt. Of NCT Of Delhi & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3872

Uttar Pradesh Government Servants Seniority Rules, 1991-Rule 8