Tribunals and Commissions13 Apr 2018
Ashish Anan Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3835
Administrative Tribunals Act, 1985-Section 19Hindu Marriage Act
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 92 of 114
Tribunals and Commissions13 Apr 2018
Smt. Dr. Priyanka Mittal Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 04 CAT CK 3832
Right to Information Act, 2005Maternity Benefit Act, 1961-Section 5(3)
Tribunals and Commissions13 Apr 2018Allowed
Dr. Priyanka Mittal Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0037
Maternity Benefit Act, 1961 — Section 5(3)
Tribunals and Commissions13 Apr 2018Disposed Of
Ashish Anan Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0035
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions13 Apr 2018Allowed
Kaushal Singh Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0031
Indian Penal Code, 1860 — Section 34, 384Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 19Railway Protection Force, 1959 — Rule 44, 46
Tribunals and Commissions13 Apr 2018Dismissed
Munna Lal Paul Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0022
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Central Civil Services (Leave) Rules, 1972 — Rule 39(3)
Tribunals and Commissions13 Apr 2018Dismissed
Graduate Engineers Association And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0016
Administrative Tribunals Act, 1985 — Section 20, 21(1)Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions12 Apr 2018
Virendra Singh & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 04 CAT CK 3874
Tribunals and Commissions12 Apr 2018
Sardar Singh Vs Commissioner S.D.M.C.
Central Administrative Tribunal · (2018) 04 CAT CK 3856
Constitution of India-Article 226
Tribunals and Commissions12 Apr 2018
Dharampal ‘Saini’ Vs Secretary, Ministry Of Water Resources, River Development & Ganga R. & Power & Anr.
Central Administrative Tribunal · (2018) 04 CAT CK 3851
CAT Act-Section 20(1)(2)(a), 20(1)(2)(b), 23(1)(2)Constitution of India-Article 13(1)(2), 14, 16, 21, 53(1), 77(1)(2)(3), 309, 32, 136All India Service Act, 1951
Tribunals and Commissions12 Apr 2018
Sh. Avinash Kumar & Ors. Vs Union of India through Smt. M. Sathiyavathy & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3844
Tribunals and Commissions12 Apr 2018
Pramod Singh Parmar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3842
Administrative Tribunals Act, 1985-Section 19Public Premises (Eviction of Unauthorized Occupants) Act, 1971
Tribunals and Commissions12 Apr 2018
Anil Kumar Shukla Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3841
Constitution of India-Article 32, 136Indian Penal Code-Section 209
Tribunals and Commissions12 Apr 2018
Shri Jai Karan Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3837
Central Civil Services (Leave) Rules, 1972-Rule 7, 12, 12(2), proviso to Rule 12(2), 19(1)(ii), 25(2)CCS (Pension) Rules, 1972-Rule 54 sub-rule (12)
Tribunals and Commissions12 Apr 2018
Vinod Kumar & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 04 CAT CK 3833
Right to Information ActAdministrative Tribunals Act
Tribunals and Commissions12 Apr 2018Disposed Of
Ravendra Mohal Dayal Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0051
Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
Tribunals and Commissions12 Apr 2018Dismissed
Anil Kumar Shukla Vs Kendriya Vidyalaya Sangathan
Central Administrative Tribunal · (2018) 04 CAT CK 0048
Constitution Of India, 1950 — Article 32, 136, 209Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 24
Tribunals and Commissions12 Apr 2018Dismissed
Virendra Singh And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0046
Tribunals and Commissions12 Apr 2018Dismissed
Pramod Singh Parmar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0042
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions12 Apr 2018Dismissed
Dharampal ‘Saini’ Vs Secretary, Ministry Of Water Resources And
Central Administrative Tribunal · (2018) 04 CAT CK 0038
Administrative Tribunals Act, 1985 — Section 20(1)(2)(a), 20(1)(2)(b), 23(1)(2)Indian Penal Code, 1860 — Section 209Constitution Of India, 1950 — Article 13(1)(2), 14, 16, 53(1), 77(1)(2)(3), 136, 309