COURT ARCHIVE

Central Administrative Tribunal judgments, 2018

2,278 judgments · page 93 of 114

Tribunals and Commissions12 Apr 2018Dismissed

Jai Karan Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0034

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Leave) Rules, 1972 — Rule 7, 12, 12(2), 25(2)Central Civil Services (Pension) Rules, 1972 — Rule 54(12), 68

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Tribunals and Commissions12 Apr 2018Dismissed

Vinod Kumar And Ors Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0028

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Tribunals and Commissions12 Apr 2018Dismissed

Avinash Kumar And Ors Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0026

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Tribunals and Commissions12 Apr 2018Dismissed

Sardar Singh Vs Commissioner S.D.M.C.

Central Administrative Tribunal · (2018) 04 CAT CK 0017

Constitution Of India, 1950 — Article 226

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Tribunals and Commissions11 Apr 2018

Sh. Pawan Kumar Vs Staff Selection Commission & Anr.

Central Administrative Tribunal · (2018) 04 CAT CK 3843

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Tribunals and Commissions11 Apr 2018

Rajesh Kumar Vs Delhi Subordinate Services Selection Board & Ors.

Central Administrative Tribunal · (2018) 04 CAT CK 3838

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14

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Tribunals and Commissions11 Apr 2018Dismissed

Rajesh Kumar Vs Delhi Subordinate Services Selection Board And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0045

Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14

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Tribunals and Commissions11 Apr 2018Dismissed

Pawan Kumar Vs Staff Selection Commission And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0027

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Tribunals and Commissions10 Apr 2018Allowed

Umesh Kumar Sharma Vs Delhi Development Authority

Central Administrative Tribunal · (2018) 04 CAT CK 0061

Delhi Development Authority Conduct, Disciplinary And Appeal Regulations, 1999 — Rule 4.1(i), 4.1(ii), 4.1(iii)

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Tribunals and Commissions10 Apr 2018Allowed

Bhagwan Vs Government Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0059

Central Civil Services (Pension) Rules, 1972 — Rule 41Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 8

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Tribunals and Commissions10 Apr 2018Allowed

Umesh Kumar Sharma Vs Delhi Development Authority And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0055

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Tribunals and Commissions10 Apr 2018Dismissed

Savitri Kumari Vs Lady Harding Medical College And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0053

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Tribunals and Commissions10 Apr 2018Dismissed

Pradnya Raghunath Mirgal And Ors Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 04 CAT CK 0049

Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15Constitution Of India, 1950 — Article 227, 309

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