Tribunals and Commissions04 Apr 2018Disposed Of
Mohan Singh And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0068
Administrative Tribunals Act, 1985 — Section 19Code Of Civil Procedure, 1908 — Order 12 Rule 6
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 95 of 114
Tribunals and Commissions03 Apr 2018
Rajesh Kumar Vs Navodaya Vidyalaya Samiti & Anr.
Central Administrative Tribunal · (2018) 04 CAT CK 3869
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions03 Apr 2018
Kishan Kumar Sharma Vs The Govt. Of NCTD & Anr.
Central Administrative Tribunal · (2018) 04 CAT CK 3858
Tribunals and Commissions03 Apr 2018
Sushant Rao & Ors. Vs Chief Secretary, Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3820
Tribunals and Commissions03 Apr 2018
Ram Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3818
Tribunals and Commissions03 Apr 2018
Vijay Pal Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 04 CAT CK 3811
Tribunals and Commissions03 Apr 2018Allowed
Vijay Pal Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0078
Tribunals and Commissions03 Apr 2018Allowed
Kishan Kumar Sharma Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0075
Tribunals and Commissions03 Apr 2018
Ram Kumar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0074
Tribunals and Commissions03 Apr 2018Dismissed/Disposed Of
Sushant Rao And Ors Vs Secretary, Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0073
Tribunals and Commissions03 Apr 2018Partly Allowed
Rajesh Kumar Vs Navodaya Vidyalaya Samiti And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0070
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions02 Apr 2018
Renu Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3813
Tribunals and Commissions02 Apr 2018Dismissed
Renu Yadav Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0069
Tribunals and Commissions28 Mar 2018
Babu Lal & Ors. Vs The Chief Secretary & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0569
Contempt of Courts Act, 1971-Section 2(b), 12, 19Rajasthan High Court Ordinance-Section 18Recruitment Rules of Group 'D' posts
Tribunals and Commissions28 Mar 2018
Mr. Vinay Malik & Ors. Vs Government of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0566
DSEAR, 1973-Rule 96Administrative Tribunals Act, 1985-Section 24, 26Constitution of India-Article 21, 14 & 21
Tribunals and Commissions28 Mar 2018
Ex. Constable (Driver) Shyam Sunder Vs Lt. Governor & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0565
Delhi Police (Punishment & Appeal) Rules-Rule 8 (a), 10
Tribunals and Commissions28 Mar 2018
Ghanshyam & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0563
Administrative Tribunals Act, 1985-Section 19Societies Registration ActConstitution of India-Articles 14, 16, 21
Tribunals and Commissions28 Mar 2018
Ram Kewal Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0561
Administrative Tribunals Act, 1985-Section 24, 27
Tribunals and Commissions28 Mar 2018
Smt. Meena Sarin Vs Chairman-Cum-Managing Director & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0559
MTNL Medical Rules, 2001MTNL Medical Rules, 2010
Tribunals and Commissions28 Mar 2018
Dev Raj Vs The Chairman-cum-Managing Director & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0551