Tribunals and Commissions05 Apr 2018
M A Beg Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 04 CAT CK 3816
Administrative Tribunals Act, 1985-Section 19IPC-Section 109Prevention of Corruption Act, 1988-Section 13 (1) (e), 13 (2)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 94 of 114
Tribunals and Commissions05 Apr 2018
Ravikant Vs Staff Selection Commission & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3815
Tribunals and Commissions05 Apr 2018
Abdulla Javed Azmi & Ors. Vs National Highway Authority Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3814
Administrative Tribunals Act, 1985-Section 19National Highways Authority of India (Recruitment, Seniority and Promotion) Regulations, 1996-Regulation 13 (4), 15 (3)National Highways Authority of India (Recruitment, Seniority and Promotion) Second Amendment Regulations, 2016
Tribunals and Commissions05 Apr 2018
Ms. Sarika Rani & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3812
Tribunals and Commissions05 Apr 2018
Surender Mohan Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3810
Administrative Tribunals Act 1985-Section 19Railway Property (Unauthorized Possession) Act-Section 3Railway Services (Pension) Rules 1993-Rule 9(1)(3), 10(c) of Chapter-II
Tribunals and Commissions05 Apr 2018
Pushpa Devi & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 04 CAT CK 3809
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions05 Apr 2018Allowed
Babulal Agrawal Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0081
Administrative Tribunals Act, 1985 — Section 19Delhi Special Police Establishment Act, 1946 — Section 6Prevention Of Corruption Act, 1988 — Section 8, 13(1d), 13(1)(E), 13(2)
Tribunals and Commissions05 Apr 2018Disposed Of
Pushpa Devi And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0080
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions05 Apr 2018Dismissed
Rajeev Bhargava And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0079
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions05 Apr 2018Allowed
Surender Mohan Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0077
Administrative Tribunals Act, 1985 — Section 19Railway Property (Unlawful Possession) Act, 1966 — Section 3Railway Services (Pension) Rules 1993 — Rule 9(1)(3), 10(c)
Tribunals and Commissions05 Apr 2018Allowed
Sarika Rani And Ors Vs Secretary, Department Of Posts And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0076
Tribunals and Commissions05 Apr 2018Dismissed
Abdulla Javed Azmi And Ors Vs National Highway Authority Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0072
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions05 Apr 2018Dismissed
M A Beg Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0071
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 109Prevention Of Corruption Act, 1988 — 13(1)(e), 13(2)
Tribunals and Commissions05 Apr 2018Disposed Of
Balbir Singh Ahuja And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0067
Tribunals and Commissions05 Apr 2018Allowed
Dr. Jagdish Prasad Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0066
Conveyancing And Law Of Property Act, 1892 — Section 3Foreign Trade (Development And Regulation) Act, 1992 — Section 3(2)Handbook On Recruitment Rules, 2010 — Rule 3, 4
Tribunals and Commissions05 Apr 2018Disposed Of
Ravikant Vs Staff Selection Commission And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0065
Tribunals and Commissions05 Apr 2018Disposed Of
Virender Singh And Ors Vs Staff Selection Commission And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0064
Tribunals and Commissions05 Apr 2018Disposed Of
Renuka Dass And Ors Vs Union Of India AND Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0063
Constitution Of India, 1950 — Article 309
Tribunals and Commissions05 Apr 2018Dismissed
Gopal Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0062
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions04 Apr 2018
Mohan Singh & Ors. Vs Union of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3828
Fundamental Rules-Rule 45 A, 45 A-II, 45 A-III(b), 45 A-IV(c)(ii), 45 A-(IV)(a)CPC-Order XII Rule 6Constitution of India