Tribunals and Commissions28 Mar 2018
Kranti Deo Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0544
CCS (Pension) Rules, 1972-Rule 70
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 96 of 114
Tribunals and Commissions28 Mar 2018Allowed
Vinay Malik And Ors Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0017
Administrative Tribunals Act, 1985 — Section 24, 26Constitution Of India, 1950 — Article 14, 21Delhi School Education Rules, 1973 — Rule 96
Tribunals and Commissions28 Mar 2018Dismissed
Meena Sarin Vs Chairman-Cum-Managing Director And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0016
Tribunals and Commissions28 Mar 2018Disposed Of
Babu Lal And Ors Vs Chief Secretary, Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0014
Contempt Of Courts Act, 1971 — Section 2(b), 12, 19Rajasthan High Court Ordinance 1949 — Section 18
Tribunals and Commissions28 Mar 2018Dismissed
Kranti Deo Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0013
Central Civil Services (Pension) Rules, 1972 — Rule 70
Tribunals and Commissions28 Mar 2018Allowed
Dev Raj Vs Chairman-Cum-Managing Director And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0011
Tribunals and Commissions28 Mar 2018Allowed
Ghanshyam And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0010
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions28 Mar 2018Dismissed
Ram Kewal Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0009
Administrative Tribunals Act, 1985 — Section 24, 27
Tribunals and Commissions28 Mar 2018Allowed
Mamta Kumari Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0008
Tribunals and Commissions28 Mar 2018Dismissed
Shyam Sunder Vs Lt. Governor And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0007
Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 8(a), 10
Tribunals and Commissions27 Mar 2018
Naveen Kumar Vs Staff Selection Commission & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0581
Bombay Public Trust Act, 1950
Tribunals and Commissions27 Mar 2018
Nagender Prasad Vs Union Of India
Central Administrative Tribunal · (2018) 03 CAT CK 0580
Contract Labour (R&A) Act, 1970
Tribunals and Commissions27 Mar 2018Dismissed
Nagender Prasad Vs Union Of India
Central Administrative Tribunal · (2018) 03 CAT CK 0005
Tribunals and Commissions27 Mar 2018Allowed
Naveen Kumar Vs Staff Selection Commission And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0002
Tribunals and Commissions24 Mar 2018
Mamta Kumari Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0599
Tribunals and Commissions23 Mar 2018
DS Bhasin Vs Government Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0571
Tribunals and Commissions23 Mar 2018
Rajni Devi Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0570
Administrative Tribunals Act, 1985-Section 19CCS (Leave) Rules-Rule 7, 43-C
Tribunals and Commissions23 Mar 2018
Ram Rattan & Anr. Vs K.V. Eapen & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0564
Contempt of Courts Act, 1971
Tribunals and Commissions23 Mar 2018
Naresh Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0557
Constitution of India-Article 226
Tribunals and Commissions23 Mar 2018
A.K. Chohdda Vs Secretary & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0548