COURT ARCHIVE

Central Administrative Tribunal judgments, 2018

2,278 judgments · page 98 of 114

Tribunals and Commissions22 Mar 2018Allowed

Sandeep Singh Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0024

Administrative Tribunals Act, 1985 — Section 22(3)(f)Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17

Tribunals and Commissions22 Mar 2018Dismissed

Prashant Tyagi And Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0023

Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure 1908 — Section 114 Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17

Tribunals and Commissions22 Mar 2018Dismissed

Lila Nisha Vs Ministry Of Home Affairs And others

Central Administrative Tribunal · (2018) 03 CAT CK 0022

Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure 1908 — Section 114 Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17

Tribunals and Commissions22 Mar 2018Allowed

Tushar Ranjan Mohanty Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0021

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(4), 14(5), 14(5)(a), 14(5)(c), 14(11), 14(12), 14(13)

Tribunals and Commissions22 Mar 2018Disposed Of

Dr. Jitendra Gupta Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0019

Administrative Tribunals Act, 1985 — Section 19Motor Vehicle Act 1988 — Section 200Prevention Of Corruption Act, 1988 — Section 7, 8, 13(1)(i), 13(1)(d), 13(2)

Tribunals and Commissions22 Mar 2018Dismissed

Savitur Prasad Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0003

Tribunals and Commissions21 Mar 2018

Rahul Sharma & Ors. Vs P.K. Gupta & Ors.

Central Administrative Tribunal · (2018) 03 CAT CK 0552

Tribunals and Commissions21 Mar 2018

Ram Niwas Vs Delhi Transport Corporation & Anr.

Central Administrative Tribunal · (2018) 03 CAT CK 0550

Administrative Tribunals Act, 1985-Section 19

Tribunals and Commissions21 Mar 2018

Shri Rohit & Ors. Vs General Manager & Ors.

Central Administrative Tribunal · (2018) 03 CAT CK 0547

Tribunals and Commissions21 Mar 2018

Mrs. Bandana Kumari Vs Delhi Metro Rail Corporation Ltd. & Anr.

Central Administrative Tribunal · (2018) 03 CAT CK 0598

Constitution of India-Articles 14, 16, 21

Tribunals and Commissions21 Mar 2018

Mazhare Islam Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 03 CAT CK 0542

CCS (Conduct) Rules, 1964-Rule 3(2)(i) & (ii)CCS(CCA) Rules, 1965-Rule-14CCIM Act, 1970-Section 12(d)

Tribunals and Commissions21 Mar 2018

Anil Kumar Chugh Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 03 CAT CK 0541

Constitution of India-Article 14

Tribunals and Commissions21 Mar 2018

Inderjeet Singh Vs North Delhi Municipal Corporation & Anr.

Central Administrative Tribunal · (2018) 03 CAT CK 0539

Tribunals and Commissions21 Mar 2018Disposed Of

Anil Kumar Chugh Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0035

Constitution Of India, 1950 — Article 14

Tribunals and Commissions21 Mar 2018Disposed Of

Mazhare Islam Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0034

Central Civil Services (Conduct) Rules, 1964 — Rule 3(2)(i), Rule 3(2)(ii)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14

Tribunals and Commissions21 Mar 2018Dismissed

Bandana Kumar Vs Delhi Metro Rail Corporation Ltd. And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0033

Constitution Of India, 1950 — Article 14, 16, 21

Tribunals and Commissions21 Mar 2018Disposed Of

Rahul Sharma And Ors Vs P.K. Gupta And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0029

Tribunals and Commissions21 Mar 2018Partly Allowed

Rohit And Ors Vs General Manager, Northern Railway And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0026

Tribunals and Commissions21 Mar 2018Allowed

Inderjeet Singh Vs North Delhi Municipal Corporation

Central Administrative Tribunal · (2018) 03 CAT CK 0025

Tribunals and Commissions21 Mar 2018Dismissed

Ram Niwas Vs Delhi Transport Corporation And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0018

Administrative Tribunals Act, 1985 — Section 19