Tribunals and Commissions20 Mar 2018
Smt. Nanda Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0549
Hindu Marriage Act, 1955Constitution of India-Article 16
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 99 of 114
Tribunals and Commissions20 Mar 2018
Kuldeep Khapra Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0543
Administrative Tribunals Act, 1985-Section 19, 20, 21, 21(1), 21(2), 21(3)
Tribunals and Commissions20 Mar 2018
Shri Prabhakar Kasana Vs General Manager, Northern Railway & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0536
Administrative Tribunals Act, 1985-Section 19RTI ActConstitution of India-Articles 14, 16, 226
Tribunals and Commissions20 Mar 2018
Lokesh Kumar Vs DSSSB & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0532
Tribunals and Commissions20 Mar 2018
Rakesh Tyagi Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0587
Evidence Act
Tribunals and Commissions20 Mar 2018Allowed
Rakesh Tyagi Vs GNCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0050
Tribunals and Commissions20 Mar 2018Dismissed
Lokesh Kumar Vs DSSSB And Others
Central Administrative Tribunal · (2018) 03 CAT CK 0047
Tribunals and Commissions20 Mar 2018Allowed
Nanda Devi Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0045
Constitution Of India, 1950 — Article 16
Tribunals and Commissions20 Mar 2018Dismissed
Prabhakar Kasana Vs General Manager, Northern Railway And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0040
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16, 226
Tribunals and Commissions20 Mar 2018Disposed Of
Kuldeep Khapra Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0032
Administrative Tribunals Act, 1985 — Section 19, 20
Tribunals and Commissions16 Mar 2018
Rajbir Singh Vs Joint Commissioner of Police & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0597
Tribunals and Commissions16 Mar 2018
Smt. Satywati @ Satwanti Vs Ministry Of Child & Development & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0596
Administrative Tribunals Act, 1985-Section 14, 3(k), 15Constitution of India-Articles 14 and 16
Tribunals and Commissions16 Mar 2018Dismissed
Rajbir Singh Vs Joint Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0046
Tribunals and Commissions16 Mar 2018Dismissed
Satywati @ Satwanti Vs Ministry Of Child And Development And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0042
Administrative Tribunals Act, 1985 — Section 14Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions15 Mar 2018
P S Bhandari & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0546
Administrative Tribunals Act, 1985-Section 19Central Secretariat Service Rules, 1962-Rules 6, 7, 9, 10, 12, 12 (2), 12 (3), 12 (4), 13 (3), 13 (4), 13 (6), 13 (7), 13 (8), 13-A, 17 (4), 18 (5), Fourth Schedule, Fifth ScheduleCentral Secretariat Stenographers Service Rules, 1969-Rule 9
Tribunals and Commissions15 Mar 2018Dismissed
P S Bhandari And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0038
Administrative Tribunals Act, 1985 — Section 19Central Secretariat Service Rules, 1962 — Rule 6, 7, 10, 12(1), 12(2), 12(3), 13(6), 13(7), 13(8), 13(A), 17(4)Central Secretariat Stenographers' Service Rules, 1969 — Rule 9
Tribunals and Commissions14 Mar 2018
Smt. Maya Devi Vs Govt. of NCT of Delhi & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0589
Tribunals and Commissions14 Mar 2018Dismissed
Maya Devi Vs Govt. Of NCT of Delhi And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0049
Tribunals and Commissions13 Mar 2018
Shri Anup Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0579
Railway Servants (Discipline & Appeal) Rules, 1968Industrial Disputes Act, 1947-Section 25-FIREC-Rule 124, 123
Tribunals and Commissions13 Mar 2018
Devender Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0560
Railway Servants (Discipline and Appeal) Rules, 1968-Rules 9.12, 9.21, 9(6), 9(7), 9(12), 10Constitution of India-Article 311Administrative Tribunals Act, 1985-Section 20, 21