Tribunals and Commissions13 Mar 2018
K. S. Yadav Vs Govt. Of N.C.T.D. & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0554
Administrative Tribunals Act, 1985-Sections 19, 20, 21CCS(CC&A) Rules, 1965-Rule 10(6), 10(7)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 100 of 114
Tribunals and Commissions13 Mar 2018
Ruchi Panwar Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0540
Administrative Tribunals Act, 1985-Sections 19, 20, 21
Tribunals and Commissions13 Mar 2018
Niraj Kumar Sinha Vs Ministry Of Labour & Employment & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0537
Tribunals and Commissions13 Mar 2018
Vivek Vs Staff Selection Commission & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0535
Tribunals and Commissions13 Mar 2018
Mahesh Prasad & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0534
Prasar Bharti (Broadcasting Corporation of India) Act, 1990-Section 11
Tribunals and Commissions13 Mar 2018Allowed
Mahesh Prasad And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0048
Prasar Bharti (Broadcasting Corporation Of India) Act, 1990 — Section 11
Tribunals and Commissions13 Mar 2018Disposed Of
K.S. Yadav Vs Govt. Of N.C.T.D And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0044
Administrative Tribunals Act, 1985 — Section 19, 21Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10(6), 10(7)
Tribunals and Commissions13 Mar 2018Dismissed
Devender Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0043
Administrative Tribunals Act, 1985 — Section 21Railway Servant (Discipline And Appeal) Rules 1968 — Rule 9(6), 9(7), 9(12), 9.21Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14(18)
Tribunals and Commissions13 Mar 2018Dismissed
Anup Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0041
Industrial Disputes Act, 1947 — Section 25F
Tribunals and Commissions13 Mar 2018Dismissed/Disposed Of
Niraj Kumar Sinha Vs Ministry Of Labour And Employment And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0039
Tribunals and Commissions13 Mar 2018Dismissed/Disposed Of
Ruchi Panwar Vs Government Of NCT of Delhi And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0037
Administrative Tribunals Act, 1985 — Section 19, 20, 21
Tribunals and Commissions13 Mar 2018Disposed Of
Vivek Vs Staff Selection Commission And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0036
Tribunals and Commissions12 Mar 2018
Pan Bai Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0592
Administrative Tribunals Act, 1985-Section 19Hindu Marriage Act, 1955-Section 5
Tribunals and Commissions12 Mar 2018
Smt. Rajni Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0582
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions12 Mar 2018Disposed Of
Rajni Gupta Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0069
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions12 Mar 2018Allowed
Pan bai Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0055
Administrative Tribunals Act, 1985 — Section 19Hindu Marriage Act, 1955 — Section 5
Tribunals and Commissions09 Mar 2018
Shri Prabhakaran P.K. Vs Chairman, Railway Board & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0588
Tribunals and Commissions09 Mar 2018
Bhupender Kumar Vs Shri Amulya Patnaik & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0585
Tribunals and Commissions09 Mar 2018Dismissed
Bhupender Kumar Vs Amulya Patnaik And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0067
Tribunals and Commissions09 Mar 2018Dismissed
Prabhakaran P.K. Vs Chairman, Railway Board And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0058