Tribunals and Commissions06 Mar 2018
Madan Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0586
CCS (CCA) Rules-Rule 14CCS (Pension) Rules, 1972CCS (Leave) Rules
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 102 of 114
Tribunals and Commissions06 Mar 2018Allowed
Madan Lal Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0065
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Constitution Of India, 1950 — Article 14, 19, 21
Tribunals and Commissions05 Mar 2018
Satpal Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0591
Administrative Tribunals Act, 1985-Section 22(3)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions05 Mar 2018
Yash Pal Vs Delhi Transport Corporation & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0590
IPC-Section 279, 304-AConstitution of India-Articles 14, 21
Tribunals and Commissions05 Mar 2018
Amar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0584
Constitution of India-Article 14, 16, 21CCS (Pension) Rules, 1972-Rule 49, 54 (3)(a)
Tribunals and Commissions05 Mar 2018Dismissed
Amar Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0070
Central Civil Services (Pension) Rules 1972 — Rule 49, 54(3)(a)Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions05 Mar 2018Dismissed
Yash Pal Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0066
Indian Penal Code, 1860 — Section 279, 304AConstitution Of India, 1950 — Article 14, 21
Tribunals and Commissions05 Mar 2018Dismissed
Satpal Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0053
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions01 Mar 2018
Jaswinder Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0545
Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 11, 13, 14, 14(2), 15, 15(1), 15(2)Central Civil Services (Conduct) Rules, 1964-Rule 3-CPublic Servants (Inquiries) Act, 1850
Tribunals and Commissions01 Mar 2018
J.M. Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0593
CCS (CCA) Rules, 1965-Rule 14, 3, 27, 11 (v)
Tribunals and Commissions01 Mar 2018Allowed
Jaswinder Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0063
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(2), 15, 15(2)Central Civil Services (Conduct) Rules, 1964 — Rule 3C
Tribunals and Commissions01 Mar 2018Disposed Of
J.M. Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0051
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 3, 11(v), 14, 27
Tribunals and Commissions27 Feb 2018
Dr. M.G. Mittal Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3062
CPC-Section 11; Explanations IV and V of Section 11; Order II Rule 2
Tribunals and Commissions27 Feb 2018
Shri Ahbay Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 02 CAT CK 3059
Tribunals and Commissions27 Feb 2018Disposed Of
Ahbay Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0010
Tribunals and Commissions27 Feb 2018Dismissed
Dr. M.G. Mittal Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0002
Code Of Civil Procedure 1908 — Section 11, Order 2 Rule 2
Tribunals and Commissions26 Feb 2018
Devender Bhardwaj & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3073
Tribunals and Commissions26 Feb 2018
Harish Sachdeva Vs Govt. of NCT Delhi & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3068
CS(MA) Rules, 1944-Rule 66, 67
Tribunals and Commissions26 Feb 2018Allowed
Harish Sachdeva Vs Govt. Of NCT Delhi And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0011
Central Services (Medical Attendance) Rules, 1944 — Rule 66, 67
Tribunals and Commissions26 Feb 2018Disposed Of
Devender Bhardwaj And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0004