COURT ARCHIVE

Central Administrative Tribunal judgments, 2018

2,278 judgments · page 103 of 114

Tribunals and Commissions22 Feb 2018Dismissed

Dr. Madhu Dalela Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 02 CAT CK 0003

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 3(1)(i), Rule 3(1)(ii), 29Constitution Of India, 1950 — Article 226, 227