Tribunals and Commissions08 Mar 2018
Uma Shankar Vs Northern Railway & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0578
Administrative Tribunals Act, 1985-Section 19RTI Act
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 101 of 114
Tribunals and Commissions08 Mar 2018Allowed
Mrs. Jyoti Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0576
Constitution of India-Article 14, 16, 21, 311
Tribunals and Commissions08 Mar 2018
Rajesh Kumar Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 03 CAT CK 0574
Tribunals and Commissions08 Mar 2018
Balbir Yadav & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0538
CCS (Pension) Rules, 1972
Tribunals and Commissions08 Mar 2018
Naveen Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0533
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions08 Mar 2018
Indira Rani Vs Lt. Governor & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0531
CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions08 Mar 2018
Sagar Singh & Ors. Vs Union Public Service Commission
Central Administrative Tribunal · (2018) 03 CAT CK 0594
Constitution of India-Articles 14, 16Rules of the Civil Services Examination, 2017
Tribunals and Commissions08 Mar 2018Dismissed
Sagar Singh And Ors Vs Union Public Service Commission
Central Administrative Tribunal · (2018) 03 CAT CK 0068
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions08 Mar 2018Dismissed/Disposed Of
Naveen Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0062
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions08 Mar 2018Allowed
Balbir Yadav And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0061
Tribunals and Commissions08 Mar 2018Partly Allowed
Jyoti Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0060
Constitution Of India, 1950 — Article 14, 16, 21, 311
Tribunals and Commissions08 Mar 2018Allowed
Rajesh Kumar Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 03 CAT CK 0057
Tribunals and Commissions08 Mar 2018Dismissed
Uma Shankar Vs Northern Railway And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0054
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions08 Mar 2018Dismissed
Indira Rani Vs Lt. Governor And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0052
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions07 Mar 2018
Bhanu Pratap Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0530
Railway Servants (Discipline and Appeal) Rules 1968-Rule 14(2)CCS (Pension) Rules 1972-Rule 41
Tribunals and Commissions07 Mar 2018
Himanshu Kumar Raghav Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0595
Administrative Tribunals Act, 1985-Section 22(3)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions07 Mar 2018
Daya Shankar Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0583
Constitution of India-Articles 14, 16
Tribunals and Commissions07 Mar 2018Disposed Of
Bhanu Pratap Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0064
Railway Servants (Discipline And Appeal) Rules 1968 — Rule 14(2)Central Civil Services (Pension) Rules 1972 — Rule 41
Tribunals and Commissions07 Mar 2018Dismissed
Himanshu Kumar Raghav Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0059
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions07 Mar 2018Dismissed
Daya Shankar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0056
Constitution Of India, 1950 — Article 14, 16