COURT ARCHIVE

Central Administrative Tribunal judgments, 2018

2,278 judgments · page 97 of 114

Tribunals and Commissions23 Mar 2018Allowed

Nidhi Pandey And Ors Vs Union Public Service Commission And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0031

Indian Penal Code, 1860 — Section 21Drugs And Cosmetics Rules, 1945 — Rule 49, 51, 52Constitution Of India, 1950 — Article 14, 16, 309, 315, 320

Tribunals and Commissions23 Mar 2018Dismissed

Naresh Kumar Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0015

Constitution Of India, 1950 — Article 226

Tribunals and Commissions23 Mar 2018

A.K. Chohdda Vs Secretary, Department Of Personnel And Training And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0012

Tribunals and Commissions23 Mar 2018Disposed Of

DS Bhasin Vs Government Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0006

Tribunals and Commissions23 Mar 2018Allowed/Dismissed

Ram Rattan And Ors Vs K.V. Eapen And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0004

Tribunals and Commissions23 Mar 2018Allowed

Rajni Devi Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0001

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Leave) Rules, 1972 — Rule 7

Tribunals and Commissions22 Mar 2018

Lila Nisha Vs Ministry Of Home Affairs & Ors.

Central Administrative Tribunal · (2018) 03 CAT CK 0577

Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Administrative Tribunals Act, 1985-Section 22(3)(f)Code of Civil Procedure-Section 114, Order 47, 47 Rule 1

Tribunals and Commissions22 Mar 2018

Sandeep Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 03 CAT CK 0575

Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Administrative Tribunals Act, 1985-Section 22(3)(f)

Tribunals and Commissions22 Mar 2018

Sumit Dalal Vs Union Of India & Anr.

Central Administrative Tribunal · (2018) 03 CAT CK 0573

Tribunals and Commissions22 Mar 2018

Savitur Prasad Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 03 CAT CK 0572

Indian Defence Accounts Service Rules, 2000-Rule 4, 6, 30(1)

Tribunals and Commissions22 Mar 2018

Mrs. Padma Jaiswal Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 03 CAT CK 0568

Administrative Tribunals Act, 1985-Section 19All India Services Act, 1951-Section 3, 2(c), 2(e), sub-section (1) of Section 3All India Services (Discipline & Appeal) Rules, 1969-Rule 2, 2(b), 2(e), 5, 6, 7, 7(1)(b)(i), 7(b), 8, 16

Tribunals and Commissions22 Mar 2018

Nidhi Pandey Vs Union Public Service Commission & Anr.

Central Administrative Tribunal · (2018) 03 CAT CK 0567

Drugs and Cosmetics Act, 1940-Section 3(e), 21, 21(2), 21(3), 21(4), 22, 23, 33, 33(b), 33GDrugs and Cosmetics Rules, 1945-Schedule C, Rule 49, 49(i), 49(ii), 49(iii), 51, 52Constitution of India-Article 14, 16, 309, 315, 320

Tribunals and Commissions22 Mar 2018

Tushar Ranjan Mohanty Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 03 CAT CK 0562

Administrative Tribunals Act, 1985-Section 19Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14, 14(4), 14(5), 14(5)(a), 14(5)(b), 14(5)(c), 14(11), 14(12), 14(13), 15Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1972

Tribunals and Commissions22 Mar 2018

Rajiv Chaudhary Vs Union Of India

Central Administrative Tribunal · (2018) 03 CAT CK 0558

Constitution of India-Article 311, 310, 309, 226, 32, 356(1), 77(2), 77(3), 74(1), 163(1), 53, 154CCS (CCA) Rules, 1965-Rule 19(iii), 14 to Rule 18Administrative Tribunal Act, 1985-Section 19

Tribunals and Commissions22 Mar 2018

Shri Prashant Tyagi & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 03 CAT CK 0556

Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Administrative Tribunals Act, 1985-Section 22(3)(f)Code of Civil Procedure-Section 114, Order 47 Rule 1

Tribunals and Commissions22 Mar 2018

Dev Kumar & Ors. Vs The Chairman & Ors.

Central Administrative Tribunal · (2018) 03 CAT CK 0555

Administrative Tribunals Act, 1985-Section 19

Tribunals and Commissions22 Mar 2018

Dr. Jitendra Gupta Vs Union Of India & Anr.

Central Administrative Tribunal · (2018) 03 CAT CK 0553

Administrative Tribunals Act, 1985-Section 19Motor Vehicle Act 1988-Section 200, 177, 178, 179, 180, 181, 182, 183, 184, 185, 186, 188, 189, 191, 192, 194, 196, 198Prevention of Corruption Act, 1988-Sections 7, 8, 13 (2), 13 (1) (d), 13 (1) (i)

Tribunals and Commissions22 Mar 2018Dismissed

Dev Kumar And Ors Vs Chairman, Delhi Subordinate Services Selection Board And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0030

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions22 Mar 2018Allowed

Rajiv Chaudhary Vs Union Of India

Central Administrative Tribunal · (2018) 03 CAT CK 0028

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 19(iii)Constitution Of India, 1950 — Article 32, 53, 74(1), 77(2), 77(3), 154, 163(1), 226, 309, 310, 311, 311(2), 311(2)(c), 311(3), 356(1)

Tribunals and Commissions22 Mar 2018Allowed

Padma Jaiswal Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0027

Administrative Tribunals Act, 1985 — Section 19All India Services Act, 1951 — Section 2(c), 3, 3(1)All India Services (Joint Cadre) Rules 1972 — Rule 1, 1(ii), 2(a), 4, 4(1), 4(2), 5, 5(i), 5(2)