Tribunals and Commissions17 Apr 2018Disposed Of
Kanta Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0032
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 54, 77
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 91 of 114
Tribunals and Commissions17 Apr 2018Dismissed
Anita And Ors Vs Union Of India And others
Central Administrative Tribunal · (2018) 04 CAT CK 0029
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions17 Apr 2018Dismissed
Narayan Ghosh And Ors Vs Ministry Of Defence And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0025
Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions17 Apr 2018Allowed
Swarn Gujral Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0024
Central Civil Services (Pension) Rules, 1972 — Rule 68Constitution Of India, 1950 — Article 311(2)(b)
Tribunals and Commissions17 Apr 2018Dismissed
Imran Ahmed Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0021
Tribunals and Commissions17 Apr 2018Allowed
G.C. Yadav Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0019
Central Civil Services (Pension) Rules, 1972 — Rule 5(2)Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions17 Apr 2018Dismissed
Anil Kumar Vs Commissioner Of Income Tax (Ministry Of Finance) And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0018
Public Premises (Eviction Of Unauthorized Occupants) Act, 1971 — Section 5(2)Public Premises Act, 1971 — Section 4(1)
Tribunals and Commissions17 Apr 2018Allowed
Bimla Devi Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0004
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions16 Apr 2018
Raj Dev Rai Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3866
Railway Servants (Hours of Work and Period of Rest) Rules, 2005-Rule 7(1), 7(3), 8(3), 8(4)(a)(i) & (ii), 8(4)(iii)CAT (Procedure) Rules, 1987-Rule 16
Tribunals and Commissions16 Apr 2018Dismissed
Laxmi Narayan Meena Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0058
Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 7
Tribunals and Commissions16 Apr 2018Dismissed
D. Shanthi Sankar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0050
Constitution Of India, 1950 — Article 14
Tribunals and Commissions16 Apr 2018Allowed
Raj Dev Rai Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0020
Railway Servants (Hours Of Work And Period Of Rest) Rules, 2005 — Rule 7(1), 7(3), 8(2)(ii), 8(3), 8(4)(a)(i), 8(4)(a)(ii), 8(4)(iii)Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 16
Tribunals and Commissions15 Apr 2018Allowed
Samar Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0060
Constitution Of India, 1950 — Article 14, 19, 21
Tribunals and Commissions15 Apr 2018Dismissed
Swati Bajpai Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0057
Tribunals and Commissions15 Apr 2018Dismissed
Sujit Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0056
Tribunals and Commissions15 Apr 2018Partly Allowed/Disposed Of
Hari Om P. Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0054
Tribunals and Commissions15 Apr 2018Dismissed
Dal Chand Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 04 CAT CK 0052
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions13 Apr 2018
Shri Kaushal Singh Vs Commissioner of Police & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3853
Constitution of India-Article 311, 311(2), 311(2)(b), 311(3)IPC-Section 384, 34CCS (CCA) Rules, 1965-Rule 19
Tribunals and Commissions13 Apr 2018
Graduate Engineers Association (Regd.) & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3850
Administrative Tribunals Act, 1985-Section 20(2), 21, 21(1)Constitution of India-Articles 14, 16
Tribunals and Commissions13 Apr 2018
Munna Lal Paul Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 04 CAT CK 3849
Administrative Tribunals Act, 1985-Section 19FRSR Part-II Leave Rules-Rule 39(2)(a), 39(3)CCS (CCA) Rules-Rule 39(3)