Tribunals and Commissions08 May 2018
Narender Sharma Vs Govt. Of N.C.T. Of Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0552
Constitution of India-Article 14
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 85 of 114
Tribunals and Commissions08 May 2018
Sh. Ranvir Singh Kadyan Vs Govt. of N.C.T. of Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0542
Constitution of India-Article 14
Tribunals and Commissions08 May 2018
Smt. Mamta Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0540
Administrative Tribunals Act, 1985-Section 19IPC-Section 498ACrPC-Section 125
Tribunals and Commissions08 May 2018
Sunil Kumar Gupta Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0532
Constitution of India-Article 14
Tribunals and Commissions08 May 2018Allowed
Sunil Kumar Gupta Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0104
Constitution Of India, 1950 — Article 14
Tribunals and Commissions08 May 2018Allowed
Mamta Devi Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0098
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 125
Tribunals and Commissions08 May 2018Allowed
Ranvir Singh Kadyan, Govt. Of N.C.T. Of Delhi And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0090
Constitution Of India, 1950 — Article 14
Tribunals and Commissions08 May 2018Allowed
Narender Sharma Vs Govt. Of N.C.T. of Delh And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0082
Constitution Of India, 1950 — Article 14
Tribunals and Commissions07 May 2018
Mohd. Farooq Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0520
Tribunals and Commissions07 May 2018
Krishan Gopal Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 05 CAT CK 0571
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 226
Tribunals and Commissions07 May 2018
Dilpreet Singh Nagi Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0564
Tribunals and Commissions07 May 2018
Rajendra Prasad-II Vs Union of India & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0544
Constitution of India-Articles 14 and 16Right to Information Act, 2005
Tribunals and Commissions07 May 2018
Subhash Chandra Tyagi Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0530
Tribunals and Commissions07 May 2018Dismissed
Subhash Chandra Tyagi Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0097
Tribunals and Commissions07 May 2018Allowed
Mohd. Farooq Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0096
Tribunals and Commissions07 May 2018Dismissed
Dilpreet Singh Nagi Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0094
Tribunals and Commissions07 May 2018Allowed
Rajendra Prasad Vs Union Of India And Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0089
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions07 May 2018Dismissed
Krishan Gopal Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 05 CAT CK 0085
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 226
Tribunals and Commissions04 May 2018
Inspector Brijesh Namboori Vs The Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0565
IPC-Section 379Evidence ActConstitution of India-Article 226
Tribunals and Commissions04 May 2018
Yogendra Singh Vs Ministry Of Youth Affairs & Sports
Central Administrative Tribunal · (2018) 05 CAT CK 0557
Constitution of India-Eighth ScheduleNehru Yuva Kendra Sangathan (Service) Revised Regulation 1996-Chapter V