Tribunals and Commissions16 May 2018Disposed Of
Rajwati Vs Union of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0065
Railway Services (Pension) Rules, 1993 — Rule 65
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 83 of 114
Tribunals and Commissions16 May 2018Disposed Of
A. K. Bansal Vs Union of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0064
Tribunals and Commissions16 May 2018Disposed Of
M.K. Srivastava Vs Union of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0063
Constitution Of India, 1950 — Article 14, 16, 16(1), 16(4), 16(4A), 16(4B), 32, 335
Tribunals and Commissions16 May 2018Dismissed
Kanta Bhatia Vs Secretary, Ministry of Communication & Technology And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0061
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions16 May 2018Dismissed
Yashwant Narayan Parjapati Vs Union of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0060
Tribunals and Commissions16 May 2018Disposed Of
Neelam Rani Vs Govt. of NCT of Delhi & another
Central Administrative Tribunal · (2018) 05 CAT CK 0058
Tribunals and Commissions16 May 2018Dismissed
Manu Sharma Vs Govt. of NCT of Delhi & another
Central Administrative Tribunal · (2018) 05 CAT CK 0057
Delhi School Education Rules, 1973 — Rule 43
Tribunals and Commissions16 May 2018Dismissed
Delhi Atithi Shikshak Sang Vs Govt. of NCT of Delhi & others And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0056
Delhi School Education Rules, 1973 — Rule 43
Tribunals and Commissions16 May 2018Dismissed
Sudesh Bala & others Vs Govt. of NCT of Delhi & others
Central Administrative Tribunal · (2018) 05 CAT CK 0055
Delhi School Education Rules, 1973 — Rule 43
Tribunals and Commissions16 May 2018Dismissed
Bandana Kumari Vs Delhi Metro Rail Corporation Ltd. And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0054
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions15 May 2018Allowed
Nasreen Bano Vs Govt. of N.C.T. of Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0633
Tribunals and Commissions15 May 2018
Jaipal Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0588
Administrative Tribunals Act, 1985-Section 19Railway Servant Conduct Rule 1966-Rule 3.1 (ii) & (iii)G&SR Rule 9.02
Tribunals and Commissions15 May 2018
Rajesh Bhargawa & Ors. Vs The Commissioner, North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0574
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions15 May 2018Allowed
Ms. Nikhat Parveen Vs Govt. Of N.C.T. Of Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0560
Tribunals and Commissions15 May 2018
Vinay Sharma Vs Staff Selection Commission & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0559
CCS (CCA) Rules, 1965-Rule 14, 19(ii)CAT Rules of Practice, 1993-Rule 113
Tribunals and Commissions15 May 2018
Amit Kumar Vs Bharat Sanchar Nigam Limited
Central Administrative Tribunal · (2018) 05 CAT CK 0550
Tribunals and Commissions15 May 2018
Dr. (Mrs) Nirojini Mallick (Retd) Vs The Secretary & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0546
Constitution of India-Articles 14, 19, 21
Tribunals and Commissions15 May 2018
Sh. Ganesh Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0533
Tribunals and Commissions15 May 2018Allowed
Ganesh Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0083
Tribunals and Commissions15 May 2018Allowed
Dr. (Mrs) Nirojini Mallick (Retd) Vs Secretary, Ministry Of Labour And Employment And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0081
Constitution Of India, 1950 — Article 14, 19, 21