Tribunals and Commissions23 May 2018Dismissed
Ram Avtar Tyagi Vs Chairman cum MD And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0038
Administrative Tribunals Act, 1985 — Section 19Road Transport Laws (Amendment) Act, 1971 — Section 4(a)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 81 of 114
Tribunals and Commissions23 May 2018Disposed Of
Nathi Singh And Ors Vs North Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0037
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii), 3(2)Delhi Municipal Corporation Services (Control And Appeal) Regulations, 1959 — Regulation 8
Tribunals and Commissions23 May 2018Disposed Of
Ravi Shankar Srivastava Vs Secretary, Department of Personnel And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0036
Administrative Tribunals Act, 1985 — Section 19Prevention Of Corruption Act, 1988 — Section 7, 8, 13(1)(a), 13(1)(d), 13(2)Indian Penal Code, 1860 — Section 120B
Tribunals and Commissions23 May 2018Disposed Of
R C Meena Vs South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0034
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions22 May 2018
Krishan Kumar Dahiya Vs Rajiv Gauba & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0596
Tribunals and Commissions22 May 2018Disposed Of
Krishan Kumar Dahiya Vs Rajiv Gauba And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0035
Tribunals and Commissions21 May 2018
Prabhu Lal Jat & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0637
Administrative Tribunal's Act, 1985-Section 19
Tribunals and Commissions21 May 2018
Manjeet Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0597
ESI Act-Section 45A
Tribunals and Commissions21 May 2018
Suresh Sharma Vs NTRO & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0589
Tribunals and Commissions21 May 2018
Suresh Sharma Vs NTRO & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0585
Tribunals and Commissions21 May 2018Allowed
Manjeet Singh Vs Union of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0048
Employees' State Insurance Act, 1948 — Section 45A
Tribunals and Commissions21 May 2018Disposed Of
Prabhu Lal Jat And ORS Vs Union of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0047
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions21 May 2018Disposed Of
Suresh Sharma Vs NTRO And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0040
Tribunals and Commissions18 May 2018
Hukum Chand Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0608
CCS (CCA) Rules, 1965-Rule 14, 14(5)(a), 14(3)CCS (Conduct Rules), 1964-Rules 3(1)(i), 3(1)(ii), 3(1)(iii), 7, 20Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions18 May 2018Dismissed
Hukum Chand Vs Union of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0045
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(3), 14(5)(a)Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii), 7, 20
Tribunals and Commissions17 May 2018
Saurabh Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0643
Administrative Tribunals Act, 1985-Section 19University Grants Commission Act, 1956-Section 3Ministry of Earth Sciences, Scientific Assistant Recruitment Rules, 2011
Tribunals and Commissions17 May 2018
Shri Brahmprakash Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0642
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Administrative Tribunals Act, 1985-Section 22(3)(f)Code of Civil Procedure-Section 114, Order 47 Rule 1
Tribunals and Commissions17 May 2018
Brahmprakash Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0578
Tribunals and Commissions17 May 2018
Krishan Kumar Gautam & Ors. Vs Union Public Service Commission & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0575
Administrative Tribunals Act, 1985-Section 19ESE Rules, 2018-Rule 5(a)Constitution of India-Article 309
Tribunals and Commissions17 May 2018
Dr. A.K. Belwal Vs Shri Smraj Bhan & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0567