Tribunals and Commissions29 May 2018
Tapas Kumar Ghosh Vs The Central Provident Fund Commissioner & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0612
EPF Staff (CC&A) Rules, 1971-Rule 10
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 78 of 114
Tribunals and Commissions29 May 2018
Union Of India & Anr. Vs Dr. Aditya Kumar Sharma
Central Administrative Tribunal · (2018) 05 CAT CK 0603
CCS (Pension) Rules, 1972-Rule 26(4)Administrative Tribunals Act, 1985-Section 25
Tribunals and Commissions29 May 2018
Shashi Jain Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0602
Constitution of India-Article 14
Tribunals and Commissions29 May 2018Allowed
Shashi Jain Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0025
Constitution Of India, 1950 — Article 14
Tribunals and Commissions29 May 2018Disposed Of
Sanjiv Arora Vs Union Of India
Central Administrative Tribunal · (2018) 05 CAT CK 0024
Administrative Tribunals Act, 1985 — Section 19Delegation Of Financial Powers Rules, 1978 — Rule 14
Tribunals and Commissions29 May 2018Dismissed
Union Of India And Ors Vs Dr. Aditya Kumar Sharma
Central Administrative Tribunal · (2018) 05 CAT CK 0022
Administrative Tribunals Act, 1985 — Section 25Central Civil Services (Pension) Rules, 1972 — — Rule 26(4)
Tribunals and Commissions29 May 2018Allowed
K S Meena Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0019
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 3C, 14(2), 16, 16(1)(b), 24Central Civil Services (Conduct) Rules, 1964 — Rule 3, 3(c)
Tribunals and Commissions29 May 2018Disposed Of
Tapas Kumar Ghosh Vs V P Joy And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0018
Tribunals and Commissions29 May 2018Disposed Of
Tapas Kumar Ghosh Vs Central Provident Fund Commissioner (Under Ministry Of Labour) And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0017
Employees' Provident Fund (Classification Control And Appeal) Rules, 1971 — Rule 10
Tribunals and Commissions29 May 2018
Sunder Lal Dumolia Vs Home Secretary And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0016
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions29 May 2018Disposed Of
Ex Sub Major Ashok Kumar Verma Vs Ministry Of Defence
Central Administrative Tribunal · (2018) 05 CAT CK 0014
Tribunals and Commissions29 May 2018Dismissed
Shubham Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0013
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions29 May 2018Dismissed
ESIC(M) Employee‟s Union (Delhi/Noida) And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0012
Employees' State Insurance Act, 1948 — Section 17(2), 17(2)(a)Constitution Of India, 1950 — Article 309
Tribunals and Commissions29 May 2018Allowed
B. B. Rajendra Prasad Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0011
Code Of Criminal Procedure, 1973 — Section 167, 167(2), 173Administrative Tribunals Act, 1985 — Section 20Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10, 10(1)(b), 10(2)(a)
Tribunals and Commissions28 May 2018
General Manager (Northern Railway) & Ors. Vs Mohd. Salim Khan
Central Administrative Tribunal · (2018) 05 CAT CK 0641
Administrative Tribunal Act-Section 22(2)(f), 22(3)(a) to (i), 22(3)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions28 May 2018
Vashisht Kumar Vs Govt. of NCTD & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0626
A.T. Act, 1985-Section 22(3)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions28 May 2018
Pramod Kumar Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0613
Administrative Tribunals, 1985-Section 19Central Services (Medical Attendance) Rules, 1944
Tribunals and Commissions28 May 2018
Shri Satish Singh Vs National Capital Territory Of Delhi Through Secretary, Health And Family Welfare & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0610
Administrative Tribunals, 1985-Section 19Constitution of India
Tribunals and Commissions28 May 2018
Sh. Jaswant Singh Vs Additional Director (HQ) & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0601
Constitution of India-Articles 14 & 16
Tribunals and Commissions28 May 2018
Surender Kumar Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0600
LTC Rules