Tribunals and Commissions06 Jun 2018Disposed Of
A.K. Bhardwaj Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 06 CAT CK 0005
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 76 of 114
Tribunals and Commissions06 Jun 2018Allowed
Satya Pal Vs Union Of India And Ors.
Central Administrative Tribunal · (2018) 06 CAT CK 0004
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Jun 2018Disposed Of
Baban Rao Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 06 CAT CK 0003
Prevention Of Corruption Act, 1988 — Section 7, 13Central Civil Services (Pension) Rules, 1972 — Rule 9Constitution Of India, 1950 — Article 311(2)(b)
Tribunals and Commissions06 Jun 2018Allowed
Zile Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 06 CAT CK 0001
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions02 Jun 2018
Kalu Prasad Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 06 CAT CK 0243
Industrial Disputes Act-Section 33(C)Constitution of India-Article 300 A, 19(1)(f), 31
Tribunals and Commissions01 Jun 2018
Shri Dharmindra Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 06 CAT CK 0249
Administrative Tribunals Act, 1985-Section 19Gramin Dak Sevak (Conduct & Employment) Rules, 2001-Rule 10, 12, 21, 23, 28IPC-Section 307
Tribunals and Commissions01 Jun 2018
Vijay Singh Vs DDA Through Its Vice Chairman & Ors.
Central Administrative Tribunal · (2018) 06 CAT CK 0242
Administrative Tribunals Act, 1985-Section 19DDA Coduct, Disciplinary and Appeal Regulation, 1999CCS (TS) Rules-Rule 5 (1)
Tribunals and Commissions01 Jun 2018Disposed Of
Vijay Singh Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2018) 06 CAT CK 0010
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
Tribunals and Commissions01 Jun 2018Dismissed
Dharmindra Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 06 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 307Gramin Dak Sevak (Conduct And Employment) Rules, 2001 — 10, 12, 21, 23, 28
Tribunals and Commissions31 May 2018
Poonam Rani & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0634
Central Civil Service (Revised) Pay Rules, 1997-Part-B
Tribunals and Commissions31 May 2018
Sunder Lal & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 05 CAT CK 0627
Administrative Tribunals Act, 1985-Section 19Persons With Disabilities (Equal Opportunities, Protection of Rights & Full Participation) Act, 1995-Section 32, 33
Tribunals and Commissions31 May 2018
Tushar Ranjan Mohanty Vs Union Of India
Central Administrative Tribunal · (2018) 05 CAT CK 0623
Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 10, 10(1), 23(i)Code of Criminal Procedure, 1973-Section 167, 167(2)Fundamental Rules-Rule 54-B
Tribunals and Commissions31 May 2018Allowed/Disposed Of
Poonam Rani And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0010
Tribunals and Commissions31 May 2018Allowed
Sunder Lal And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 05 CAT CK 0009
Administrative Tribunals Act, 1985 — Section 19Disabilities Act, 1995 — Section 32, 33
Tribunals and Commissions31 May 2018Dismissed
Brahmprakash Sharma Vs Union Of India And others
Central Administrative Tribunal · (2018) 05 CAT CK 0006
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
Tribunals and Commissions31 May 2018Allowed
Tushar Ranjan Mohanty Vs Union Of India
Central Administrative Tribunal · (2018) 05 CAT CK 0003
Code Of Criminal Procedure, 1973 — Section 167, 167(2)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10, 10(1), 23(i)
Tribunals and Commissions30 May 2018
Sudesh Vs Delhi Subordinate Services Selection Board & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0638
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions30 May 2018
Rakesh Tyagi Vs Govt. Of Nct Of Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0636
Delhi Police (Promotion & Confirmation) Rules, 1980-Rule 12, 12(i)(a)Administrative Tribunals Act, 1985-Section 19, 20, 21, 21(1), 21(2), 21(3)Constitution of India-Article 226
Tribunals and Commissions30 May 2018
Sumesh Kumar Dua Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0632
Constitution of India-Article 309Central Administrative Tribunal (Procedure) Rules, 1987-Rule 10Recruitment Rules
Tribunals and Commissions30 May 2018
Rajwant Bahadur Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 05 CAT CK 0631
Administrative Tribunals Act, 1985-Section 19