Tribunals and Commissions06 Jul 2018Dismissed
Chandra Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0132
Constitution Of India, 1950 — Article 145(3), 335
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 74 of 114
Tribunals and Commissions06 Jul 2018Dismissed
Ranvir Singh Chhikara Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0130
Tribunals and Commissions05 Jul 2018
R.C. Meena Vs South Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0648
DMC Services (Control & Appeal) Regulations, 1959-Regulation 16CPC-Order 47 Rule 1
Tribunals and Commissions05 Jul 2018
Sh. Madan Lal Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0646
Tribunals and Commissions05 Jul 2018
Khem Singh Vs Anupam Srivastava & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0639
Tribunals and Commissions05 Jul 2018Disposed Of
Rajesh Khanna Vs The Commissioner, North Delhi Municipal Corporation
Central Administrative Tribunal · (2018) 07 CAT CK 0636
Tribunals and Commissions05 Jul 2018Dismissed
Madan Lal Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0134
Tribunals and Commissions05 Jul 2018Dismissed
Khem Singh Vs Anupam Srivastava And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0133
Tribunals and Commissions05 Jul 2018Dismissed
R.C. Meena Vs South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0129
Code Of Civil Procedure 1908 — Order 47 Rule 1Delhi Municipal Corporation Services (Control And Appeal) Regulations, 1959 — Regulation 16
Tribunals and Commissions05 Jul 2018Disposed Of
Rajesh Khanna Vs Commissioner, North Delhi Municipal Corporation
Central Administrative Tribunal · (2018) 07 CAT CK 0128
Tribunals and Commissions04 Jul 2018
Ranjeet Kumar Pandey & Ors. Vs Central Bureau Of Investigation & Anr.
Central Administrative Tribunal · (2018) 07 CAT CK 0650
CCS (Pension) Rules, 1972
Tribunals and Commissions04 Jul 2018
Suresh Kumar Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 07 CAT CK 0642
Administrative Tribunal Act-Section 14
Tribunals and Commissions04 Jul 2018Allowed
Suresh Kumar Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 07 CAT CK 0143
Administrative Tribunals Act, 1985 — Section 14
Tribunals and Commissions04 Jul 2018Dismissed
Ranjeet Kumar Pandey And Ors Vs Central Bureau Of Investigation And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0138
Tribunals and Commissions03 Jul 2018
Dheerender Singh Paliwal Vs T. Jacob & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0649
Tribunals and Commissions03 Jul 2018
Dr. Mohammed Saleem Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0643
Administrative Tribunals Act, 1985-Section 19Central Civil Services (Conduct) Rules, 1964-Rule 3 (1) (i), 3 (1) (iii), 3 (2)(i)CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions03 Jul 2018Partly Allowed
Dr. Mohammed Saleem Vs Union Of India And Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0142
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii), 3(2)(i)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions03 Jul 2018Dismissed/Disposed Of
Dheerender Singh Paliwal Vs T. Jacob And Ors
Central Administrative Tribunal · (2018) 07 CAT CK 0137
Tribunals and Commissions02 Jul 2018
Smt. Meena Srivastava Vs Lieutenant Governor & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0593
Tribunals and Commissions02 Jul 2018
Sh. J.P. Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 07 CAT CK 0655
CCS (Revised Pay) Rules, 2008-Rule 6(4)