High Courts28 Feb 2011Allowed
Tara Singh Vs State of Uttaranchal
Uttarakhand High Court · (2011) 1 NCC 795 : (2012) 1 UC 126 : (2011) 1 UD 144
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 829 of 1,058
High Courts28 Feb 2011Dismissed
Simon Dunolz and Others Vs State of Uttarakhand
Uttarakhand High Court · (2011) 3 ACR 3114
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Foreigners Act, 1946 — Section 14Information Technology Act, 2000 — Section 43, 43J, 45, 66, 74
High Courts28 Feb 2011Dismissed
Shiv Kumar and Others Vs Shareef Ahmed and Others
Uttarakhand High Court · (2011) 2 RCR(Rent) 426
Civil Procedure Code, 1908 (CPC) — Section 10(2)
High Courts28 Feb 2011Allowed
Jagdish Prasad Kukreti Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 130 FLR 74 : (2011) 1 UC 514
High Courts25 Feb 2011
Arun Kumar Uniyal Vs The Central Administrative Tribunal and Others
Uttarakhand High Court · (2012) 1 UC 128 : (2011) 1 UD 150
Constitution of India, 1950 — Article 14
High Courts25 Feb 2011Allowed
Tasir Ahmad @ Tamsan @ Taison Vs State of Uttarakhand
Uttarakhand High Court · (2011) 02 UK CK 0097
Criminal Law (Amendment) Act, 1932 — Section 7Penal Code, 1860 (IPC) — Section 109, 114, 120B, 147, 149Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts25 Feb 2011Allowed
Kushal Singh Deopa Vs State of Uttarakhand
Uttarakhand High Court · (2011) 2 RCR(Rent) 493
Criminal Law (Amendment) Act, 1932 — Section 7Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts25 Feb 2011Dismissed
Mahavir, Pravesh and Minakshi Vs State of Uttarakhand and Sanjay Kumar
Uttarakhand High Court · (2011) 02 UK CK 0050
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302
High Courts25 Feb 2011
Kashmir Singh Vs State of Uttaranchal
Uttarakhand High Court · (2011) 02 UK CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
High Courts25 Feb 2011Dismissed
Javed Khan Vs State of Uttaranchal
Uttarakhand High Court · (2011) 2 NCC 48 : (2011) 1 UC 495
Arms Act, 1959 — Section 25, 4Penal Code, 1860 (IPC) — Section 302, 323, 352, 354, 452
High Courts25 Feb 2011Allowed
Tinu @ Bhanwar Singh, Kaka @ Kulbir and Babloo @ Bhupendra Vs State of U.P. (Now State of Uttarakhand)
Uttarakhand High Court · (2011) CriLJ 2425 : (2011) 2 NCC 155 : (2011) 1 UD 383
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 313, 374Penal Code, 1860 (IPC) — Section 304, 307, 34, 394, 396
High Courts25 Feb 2011Dismissed
Sunil Tondon Vs Bal Krishan Bhagat and Bhagat
Uttarakhand High Court · (2011) 02 UK CK 0018
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts25 Feb 2011
Kishori and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 02 UK CK 0015
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171(2)
High Courts25 Feb 2011Allowed
Naresh Kumar Jindal Vs Sri Pawan Kumar Poddar and State of Uttaranchal (Now State of Uttarakhand)
Uttarakhand High Court · (2011) 02 UK CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 504, 506
High Courts24 Feb 2011Dismissed
Yogesh Kumar Vs District Judge Dehradun and Others
Uttarakhand High Court · (2011) 02 UK CK 0092
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts24 Feb 2011
Krishna Tilara Vs Kumaon University and Others
Uttarakhand High Court · (2011) 02 UK CK 0069
University Grants Commission Act, 1956 — Section 22
High Courts24 Feb 2011Dismissed
Balwant Singh, Bhajan Singh and Malkeet Singh Vs Janrail Singh
Uttarakhand High Court · (2011) 02 UK CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 504
High Courts24 Feb 2011Dismissed
Vinod Kumar Prajapati and Pramod Kumar Prajapati Vs Intejar Hussain
Uttarakhand High Court · (2011) 02 UK CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 323, 324, 504, 506
High Courts24 Feb 2011
Major Govind Punvani (Retd.) Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 1 EFLT 475
High Courts24 Feb 2011Dismissed
Satish Jain Vs Mukesh Jain
Uttarakhand High Court · (2011) 02 UK CK 0025