High Courts24 Feb 2011
Lalit Kumar Jain Vs State of Uttarakhand and Manoj Kumar Jain
Uttarakhand High Court · (2011) 02 UK CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 420, 467, 468
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 830 of 1,058
High Courts24 Feb 2011
Dr. Khilendra Singh, Krishi Vigyan Kendra Vs Union of India, Director, Vivekanand Parvatiya Krishi Anusandhan Sansthan and Assistant Administrative Officer, Vivekanand Parvatiya Krishi Anusandhan Kendra
Uttarakhand High Court · (2011) 02 UK CK 0008
Constitution of India, 1950 — Article 16, 340
High Courts23 Feb 2011
Om Prakash Gupta Vs State of Uttarakhand and Dulab Ram
Uttarakhand High Court · (2011) 02 UK CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 323, 452, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts23 Feb 2011
Mahant Krishna Giri Vs Swami Sureshanand
Uttarakhand High Court · (2011) 02 UK CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 146(1)
High Courts23 Feb 2011Dismissed
Girish Chandra Kandpal Vs The District Judge Nainital
Uttarakhand High Court · (2011) 02 UK CK 0066
High Courts23 Feb 2011Dismissed
Shiv Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2011) 02 UK CK 0049
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 273
High Courts23 Feb 2011Dismissed
Smt Saraswati Pathak, Prem Narayan Pathak, Sushil Pathak and Punit Pathak Vs State of Uttarakhand and R.K. Bhardwaj
Uttarakhand High Court · (2011) 02 UK CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 10
High Courts23 Feb 2011Allowed
Muraddu @ Imdad Ali Vs State of Uttarakhand
Uttarakhand High Court · (2011) 02 UK CK 0030
Penal Code, 1860 (IPC) — Section 120B, 302, 307
High Courts23 Feb 2011Dismissed
S.N. Singh and Lakiya Devi Vs State of Uttarakhand and Dharmendra Yadav
Uttarakhand High Court · (2011) 02 UK CK 0026
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 304
High Courts23 Feb 2011
Bala Dutt Sharma Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 2 UC 1013
High Courts23 Feb 2011Dismissed
Bijendra Singh Gusain Vs State of Uttarakhand
Uttarakhand High Court · (2011) 02 UK CK 0017
Penal Code, 1860 (IPC) — Section 304B, 323, 328, 498A
High Courts23 Feb 2011Dismissed
Chitranjan Shah. Vs Govind Lal Shah and Others
Uttarakhand High Court · (2011) 02 UK CK 0016
High Courts22 Feb 2011
Digar Singh, Mohan Singh and Another and Pooran Singh Vs State of Uttaranchal
Uttarakhand High Court · (2011) 02 UK CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 147, 149, 302, 380
High Courts22 Feb 2011
Dr. B.S. Judge Vs State of Uttaranchal and Others
Uttarakhand High Court · (2011) 1 NCC 766 : (2011) 1 UD 238
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499, 500
High Courts22 Feb 2011Allowed
Madhubala Seth Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 2 NCC 40
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Feb 2011Allowed
Abhay Kumar Pandey Vs State of Uttarakhand
Uttarakhand High Court · (2011) 02 UK CK 0062
Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts21 Feb 2011Allowed
Ram Karan Vs State of Uttar Pradesh
Uttarakhand High Court · (2011) 2 NCC 70 : (2011) 1 UC 474
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 302
High Courts19 Feb 2011Dismissed
Teslim Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 02 UK CK 0085
High Courts19 Feb 2011Dismissed
Birma and Soraj Vs State of Uttarakhand and Smt. Depa
Uttarakhand High Court · (2011) 02 UK CK 0078
Constitution of India, 1950 — Article 226Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts19 Feb 2011Dismissed
Devendra Mohan Vs Smt. Anju Devi
Uttarakhand High Court · (2011) 02 UK CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482