High Courts07 Mar 2011Dismissed
Khim Singh and Others Vs Council of Scientific and Industrial Research and Others
Uttarakhand High Court · (2011) 03 UK CK 0099
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 827 of 1,058
High Courts07 Mar 2011Dismissed
Shankar Singh Vs State of Uttar Pradesh (Now State of Uttarakahnd)
Uttarakhand High Court · (2011) 03 UK CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 301, 302Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts05 Mar 2011Dismissed
Augustin Prasad Vs Executive Officer Nagar Palika (Now Municipal Council), Nagar Palika (Now Municipal Council) and State of U.P.
Uttarakhand High Court · (2011) 03 UK CK 0101
Constitution of India, 1950 — Article 226Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts05 Mar 2011Dismissed
Jeet Ram Bhatt and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 03 UK CK 0091
High Courts05 Mar 2011
Ganesh Chandra Joshi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 03 UK CK 0073
Uttar Pradesh Reorganisation Act, 2000 — Section 66
High Courts05 Mar 2011Dismissed
Gabar Singh and Others Vs Board of Revenue and Others
Uttarakhand High Court · (2011) 03 UK CK 0070
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 41Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960 — Section 331(3), 52Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 321, 322, 323, 324
High Courts05 Mar 2011
Raju and Others Vs State and Others
Uttarakhand High Court · (2011) 03 UK CK 0049
Constitution of India, 1950 — Article 226
High Courts05 Mar 2011
Bhanwar Singh Pundeer Vs State of U.P.
Uttarakhand High Court · (2011) 03 UK CK 0023
Constitution of India, 1950 — Article 226
High Courts04 Mar 2011Allowed
Sohan Lal and Another Vs Harimohan and Others
Uttarakhand High Court · (2011) 03 UK CK 0131
High Courts04 Mar 2011Allowed
Nityanand Bhatt Vs Lal Mani Bhatt and Others
Uttarakhand High Court · AIR 2011 Utt 34 : (2011) 1 UC 393
Succession Act, 1925 — Section 387
High Courts04 Mar 2011Dismissed
Baisakhu and Darshan Lal Vs State of U.P. (now State of Uttarakhand)
Uttarakhand High Court · (2011) 1 NCC 738 : (2012) 1 UC 129 : (2011) 1 UD 256
Criminal Procedure Code, 1973 (CrPC) — Section 164, 207, 313, 374Penal Code, 1860 (IPC) — Section 302, 34, 452Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts04 Mar 2011Allowed
Phoola Singh Vs Uttarakhand Parivahan Nigam and Others
Uttarakhand High Court · (2011) 03 UK CK 0100
Uttar Pradesh State Road Transport Corporation Employees (Other than Officers) Service Regulations, 1981 — Regulation 76
High Courts04 Mar 2011Allowed
Manoj Giri Vs District Judge and Another
Uttarakhand High Court · (2011) 03 UK CK 0077
Guardians and Wards Act, 1890 — Section 19, 29
High Courts04 Mar 2011Dismissed
Bhupal Singh Panwar Vs District Judge and Others
Uttarakhand High Court · (2011) 03 UK CK 0071
High Courts04 Mar 2011Allowed
Gopal Puri Vs State of Uttarakhand
Uttarakhand High Court · (2011) 1 NCC 768 : (2011) 3 UC 2376 : (2011) 1 UD 197
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 302, 34, 341Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 2, 3
High Courts03 Mar 2011
Ambika Varnish Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 03 UK CK 0133
High Courts03 Mar 2011Dismissed
Umakant Joshi Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 03 UK CK 0132
High Courts03 Mar 2011Allowed
Tahir Vs State of Uttarakhand
Uttarakhand High Court · (2012) 1 AWC 480
Penal Code, 1860 (IPC) — Section 307, 506
High Courts03 Mar 2011Allowed
Noor Aalam and Others Vs State of Uttarakhand and Yusuf
Uttarakhand High Court · (2011) 03 UK CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471, 504
High Courts03 Mar 2011Dismissed
Rakesh Kumar Vs State of Uttaranchal (Uttarakhand)
Uttarakhand High Court · (2011) 1 UD 524
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 21, 409, 467, 468