High Courts10 Mar 2011
Zafar Chaudhary and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 03 UK CK 0108
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 826 of 1,058
High Courts10 Mar 2011Dismissed
Vedpal Vs Collector Haridwar and Others
Uttarakhand High Court · (2011) 03 UK CK 0087
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 122B, 132, 4
High Courts10 Mar 2011Dismissed
Zamir and Others Vs Deputy Director of Consolidation and Others
Uttarakhand High Court · (2011) 03 UK CK 0083
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 21(2)
High Courts10 Mar 2011Allowed
Murti Devi Vs Bharat Heavy Electricals Limited and Others
Uttarakhand High Court · (2011) 1 UD 405
High Courts10 Mar 2011Dismissed
Sushil and Pappu Vs State of Uttarakhand
Uttarakhand High Court · (2011) 03 UK CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 34
High Courts10 Mar 2011Dismissed
Pradeep Vs State of Uttarakhand
Uttarakhand High Court · (2011) 03 UK CK 0026
High Courts10 Mar 2011
Vikas Sharma Vs Anita Sharma
Uttarakhand High Court · AIR 2011 Utt 43
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 9
High Courts10 Mar 2011Allowed
M/s Acoustic Arts Pvt. Ltd. Vs Indian Institute of Technology, Roorkee and others
Uttarakhand High Court · (2011) 1 UD 352
Constitution of India, 1950 — Article 12, 14, 19, 21, 226
High Courts09 Mar 2011Allowed
Mohd. Qaiuem Vs Nagar Palika Parishad and Others
Uttarakhand High Court · (2011) 03 UK CK 0116
High Courts09 Mar 2011
Swetabh Suman Vs Central Bureau of Investigation
Uttarakhand High Court · (2011) 03 UK CK 0115
High Courts09 Mar 2011Dismissed
Reliance General Insurance Company Vs Smt. Vikrama Devi Panwar and Others
Uttarakhand High Court · (2011) 3 AWC 2694 : (2011) 4 TAC 138 : (2011) 2 UC 969
Motor Vehicles Act, 1988 — Section 163(A), 170
High Courts09 Mar 2011Dismissed
Shyam Singh Vs Vijay Jain and Others
Uttarakhand High Court · (2011) 03 UK CK 0111
High Courts09 Mar 2011Dismissed
Ram Kishan Arora Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 03 UK CK 0110
Constitution of India, 1950 — Article 141
High Courts09 Mar 2011
Indra Pal Vs State of Uttaranchal
Uttarakhand High Court · (2011) 03 UK CK 0098
Penal Code, 1860 (IPC) — Section 302
High Courts09 Mar 2011
Pitambar Dutt Joshi and Others Vs State of Uttaranchal and Others
Uttarakhand High Court · (2011) 03 UK CK 0056
High Courts09 Mar 2011Allowed
Rajbeer Singh Vs State of Uttarakhand
Uttarakhand High Court · (2011) 03 UK CK 0053
Penal Code, 1860 (IPC) — Section 332, 353, 504, 506
High Courts09 Mar 2011Dismissed
Rajendra Kumar Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 03 UK CK 0038
High Courts09 Mar 2011
Shri Vijay Kalia alias Vijay Kumar Sharma Vs Shri Deep Suneja and Additional District Judge
Uttarakhand High Court · (2011) 03 UK CK 0020
High Courts09 Mar 2011
Nisar Ahmad Vs State of U.P. (now State of Uttarakhand)
Uttarakhand High Court · (2011) 03 UK CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 364, 394
High Courts08 Mar 2011Allowed
Chandan Singh Vs State of Uttaranchal
Uttarakhand High Court · (2011) 03 UK CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 164, 207, 313, 374Evidence Act, 1872 — Section 113A, 133BPenal Code, 1860 (IPC) — Section 201, 302, 304, 34