High Courts22 Mar 2011
Pritam Singh Vs State of Uttaranchal (now State of Uttarakhand)
Uttarakhand High Court · (2011) 03 UK CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 302, 323, 34, 504
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 824 of 1,058
High Courts22 Mar 2011Allowed
Gopal Singh and other Vs State of U.P. and others
Uttarakhand High Court · (2012) 132 FLR 573 : (2011) 3 UC 2159 : (2011) 1 UD 407
Uttar Pradesh Group D Employees Service Rules, 1985 — Rule 16
High Courts19 Mar 2011Dismissed
Dharampal Bharti Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 03 UK CK 0002
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 420, 467, 468, 471, 500
High Courts18 Mar 2011
Dr. Ritu Arora Vs Gurukul Kangri Vishwa Vidhyalaya and Others
Uttarakhand High Court · (2011) 03 UK CK 0088
High Courts18 Mar 2011Allowed
Harish Chandra Joshi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 2 UC 979
University Grants Commission Act, 1956 — Section 22
High Courts18 Mar 2011Dismissed
Jaipal Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 3 UC 2391 : (2011) 2 UC 810 : (2011) 1 UD 152
Societies Registration Act, 1860 — Section 25Uttaranchal School Education Act, 2006 — Section 29
High Courts18 Mar 2011Allowed
Smt. Ruchi Devi @ Raheema Vs State of Uttarakhand
Uttarakhand High Court · (2011) 2 UC 867
Constitution of India, 1950 — Article 226
High Courts18 Mar 2011Allowed
Suresh Ram Vs State of Uttarakhand
Uttarakhand High Court · (2011) 2 NCC 135 : (2011) 1 UD 331
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113B
High Courts18 Mar 2011Allowed
Km. Priya Adhikari Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 1 UD 387
Succession Act, 1925 — Section 212, 213, 370, 372, 57
High Courts17 Mar 2011
Smt. Rubina and Sameer Vs State of Uttarakhand and Shamim
Uttarakhand High Court · (2011) 03 UK CK 0065
Constitution of India, 1950 — Article 226
High Courts17 Mar 2011
Mahipal Singh, Vijay Pal, Narender and Munesh Vs State of Uttaranchal (Now State of Uttarakhand)
Uttarakhand High Court · (2011) 2 NCC 271 : (2011) 2 UC 879
Criminal Procedure Code, 1973 (CrPC) — Section 161, 374Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts17 Mar 2011Allowed
Smt. Pratiksha Arya Vs Sri Deepak Kumar Arya
Uttarakhand High Court · (2011) 2 DMC 413 : (2011) 2 UC 878 : (2011) 1 UD 193
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 24
High Courts17 Mar 2011
Yogendra Prashad Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 03 UK CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Mar 2011Dismissed
Uttarakhand Jal Vidyut Nigam Limited Vs Ramesh Chandra
Uttarakhand High Court · (2011) 03 UK CK 0046
High Courts17 Mar 2011Dismissed
Sunder Singh Mehta Vs Vidya Mehta
Uttarakhand High Court · (2011) 113 RD 653 : (2011) 2 UC 884
High Courts17 Mar 2011
Smt. Jaishree Vs Sri Arjun Singh
Uttarakhand High Court · (2011) 2 DMC 77 : (2011) 2 UC 885 : (2011) 1 UD 190
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 28, 9
High Courts16 Mar 2011Allowed
Rajendra Singh, Man Singh, Chandan Singh and Sunder Nath Vs State of U.P. (now State of Uttarakhand)
Uttarakhand High Court · (2011) 2 NCC 281 : (2011) 2 UC 871
Criminal Procedure Code, 1973 (CrPC) — Section 302, 313, 34, 35, 374
High Courts16 Mar 2011Dismissed
Sanjay Kumar Kumiyal and Narendra Singh Gahtori Vs Uttarakhand Public Service Commission and State of Uttarakhand
Uttarakhand High Court · (2011) 2 UC 875 : (2011) 1 UD 148
Contract Act, 1872 — Section 50
High Courts16 Mar 2011
Dr. (Miss) Harshwanti Bisht Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 03 UK CK 0113
High Courts16 Mar 2011
Arjun Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 1 UPLBEC 9
Constitution of India, 1950 — Article 226Uttar Pradesh Secretariat Service Rules, 1983 — Rule 13, 3, 5, 5(2), 7Uttaranchal Government Servants Seniority Rules, 2002 — Rule 6