High Courts13 Sept 2011Dismissed
Sonu @ Rajendra Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2011) 09 UK CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 304(B), 307, 498(A)
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 781 of 1,058
High Courts13 Sept 2011Allowed
Sandip Vs State of Uttarakhand
Uttarakhand High Court · (2011) 09 UK CK 0164
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
High Courts13 Sept 2011Dismissed
Sanjay Kumar Vs State of Uttaranchal and Others
Uttarakhand High Court · (2011) 09 UK CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 125, 200, 202Penal Code, 1860 (IPC) — Section 147, 3, 323, 4, 498A
High Courts13 Sept 2011Dismissed
Pushpendra Singh Negi Vs State of Uttaranchal and Another
Uttarakhand High Court · (2011) 09 UK CK 0069
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts13 Sept 2011Dismissed
Ramfal and Mohinder Singh Yadav Vs State of Uttaranchal
Uttarakhand High Court · (2011) 2 NCC 798 : (2012) 1 UC 657 : (2011) 2 UD 455
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 308, 323, 34
High Courts13 Sept 2011Dismissed
Pitambar Ram and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 09 UK CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 210, 482Penal Code, 1860 (IPC) — Section 354, 395, 427, 452, 458
High Courts13 Sept 2011Dismissed
Prem Singh and Others Vs State of Uttaranchal
Uttarakhand High Court · (2011) 09 UK CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 125Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 147, 304B, 323, 498A, 506
High Courts13 Sept 2011Allowed
Gopal Bansal and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 09 UK CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 313, 323, 498(A)
High Courts13 Sept 2011Allowed
Mukesh Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 1 UC 480
Criminal Procedure Code, 1973 (CrPC) — Section 206, 253Penal Code, 1860 (IPC) — Section 294, 325, 34Uttar Pradesh Public Examinations (Prevention of Unfair Means) Act, 1998 — Section 3, 9
High Courts13 Sept 2011Allowed
Gunanand Nautiyal Vs Director Horticulture and Food Processing, Uttarakhand and Others
Uttarakhand High Court · (2012) 133 FLR 1093 : (2013) 1 UC 712 : (2012) 1 UC 712
High Courts12 Sept 2011Dismissed
Chandra Shakhar @ Chandu Bailwal Vs Sanjay Gupta, Editor and Dherendra Mohan, Publisher
Uttarakhand High Court · (2011) 09 UK CK 0181
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499
High Courts12 Sept 2011Dismissed
Amarjeet Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 09 UK CK 0163
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 147, 148, 323, 427, 504
High Courts12 Sept 2011Dismissed
Umesh Veer Vikram Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 09 UK CK 0162
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 406, 420, 504, 506
High Courts12 Sept 2011Dismissed
Km. Divya Singh, Chairman of National Farmers Cooperative Ltd. Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 09 UK CK 0161
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 406, 420, 504, 506
High Courts12 Sept 2011
Smt. Deepika Vats and Master Kartik, through natural guardian mother Deepika Vats Vs Amit Kumar
Uttarakhand High Court · (2011) 09 UK CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts12 Sept 2011Dismissed
Shan Singh Rawat Vs State of Uttrakhand and Others
Uttarakhand High Court · (2011) 09 UK CK 0159
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts12 Sept 2011Allowed
State of Uttarakhand Vs Ganesh Ram
Uttarakhand High Court · (2011) 09 UK CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 452, 452(1)Uttar Pradesh Excise Act, 1910 — Section 282, 45, 60(1), 72
High Courts12 Sept 2011Allowed
Smt. Kalpana Joshi, Master Ayush Joshi @ Gaurav Joshi through his mother and Natural Guardian Smt. Kalpana Joshi and Ayushi Joshi through his Mother and Natural Guardian Smt. Kalpana Joshi Vs Pradeep Kumar Joshi and Shri Suresh Punetha
Uttarakhand High Court · (2011) 09 UK CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts12 Sept 2011Dismissed
Shri. Balbir Singh Vs Commissioner Garhwal Mandal and Others
Uttarakhand High Court · (2011) 09 UK CK 0006
Evidence Act, 1872 — Section 14Limitation Act, 1963 — Section 5Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 285(I)
High Courts09 Sept 2011Dismissed
Satish Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2011) 2 NCC 755 : (2012) 2 UC 1152 : (2011) 2 UD 298
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 324, 34, 504, 506