COURT ARCHIVE

Uttarakhand High Court judgments

21,157 judgments · page 779 of 1,058

High Courts21 Sept 2011Dismissed

Mohd. Kasim Khan and Akash Shukla Vs The State of Uttarakhand and Dr. Narain Singh Juala, Principal Government Medical College

Uttarakhand High Court · (2011) 09 UK CK 0119

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 420, 467

High Courts21 Sept 2011Dismissed

Bhajan Singh and Others Vs State of Uttarakhand and Vimla Kaur

Uttarakhand High Court · (2011) 09 UK CK 0118

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 323, 332, 353, 452, 504

High Courts21 Sept 2011

Dr. Jashvir Singh Malik Vs Gurukul Kangri Vishwa Vidyalaya and Others

Uttarakhand High Court · (2011) 09 UK CK 0109

High Courts21 Sept 2011Allowed

Piyush Chandra Kapil Vs The State of UP. and Others

Uttarakhand High Court · (2012) 133 FLR 1096 : (2013) 1 UC 739 : (2012) 1 UC 739

Uttar Pradesh Reorganisation Act, 2000 — Section 35

High Courts20 Sept 2011Allowed

Himmat Singh and Another Vs State of Uttaranchal

Uttarakhand High Court · (2011) 2 NCC 363

Penal Code, 1860 (IPC) — Section 323, 325, 506(2)

High Courts20 Sept 2011Allowed

Criminal Side Aftab @ Ajad Vs State of Uttarakhand

Uttarakhand High Court · (2011) 09 UK CK 0153

Penal Code, 1860 (IPC) — Section 419, 420, 467, 474

High Courts20 Sept 2011

Hazi Abid and Sobhi @ Vasim Vs State of Uttarakhand

Uttarakhand High Court · (2011) 09 UK CK 0152

Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 504

High Courts20 Sept 2011Allowed

Meharban Vs State of Uttarakhand

Uttarakhand High Court · (2011) 09 UK CK 0151

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 452

High Courts20 Sept 2011Allowed

Wajid Ali Vs State of Uttarakhand

Uttarakhand High Court · (2011) 09 UK CK 0150

Essential Commodities Act, 1955 — Section 3, 7

High Courts20 Sept 2011Allowed

Smt. Anwari Vs State of Uttarakhand

Uttarakhand High Court · (2011) 09 UK CK 0149

Penal Code, 1860 (IPC) — Section 120B, 302

High Courts20 Sept 2011Allowed

Shaukat Vs State of Uttarakhand

Uttarakhand High Court · (2011) 09 UK CK 0148

Penal Code, 1860 (IPC) — Section 420, 467, 468, 471, 506

High Courts20 Sept 2011Dismissed

Govind Lal Arya Vs State of Uttaranchal

Uttarakhand High Court · (2011) 09 UK CK 0145

Penal Code, 1860 (IPC) — Section 409

High Courts20 Sept 2011Dismissed

Gopal Singh Vs State of Uttarakhand

Uttarakhand High Court · (2011) 09 UK CK 0144

Evidence Act, 1872 — Section 164Penal Code, 1860 (IPC) — Section 302(2), 304(2), 326

High Courts20 Sept 2011Dismissed

Suresh Pal Singh Vs State of Uttaranchal and Another

Uttarakhand High Court · (2011) 09 UK CK 0143

Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 323, 332, 342, 353, 420

High Courts20 Sept 2011

Narsingh Narayan Dubey and Another Vs State of Uttarakhand and Another

Uttarakhand High Court · (2011) 09 UK CK 0142

Arms Act, 1959 — Section 25Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7Penal Code, 1860 (IPC) — Section 120B, 302, 34, 394, 411

High Courts20 Sept 2011Dismissed

Ahmad Ali Vs State of Uttarakhand and Karayat Sah

Uttarakhand High Court · (2011) 09 UK CK 0141

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 379

High Courts20 Sept 2011Dismissed

State of Uttarakhand Vs Ram Kishore Saklani

Uttarakhand High Court · (2011) 09 UK CK 0060

Penal Code, 1860 (IPC) — Section 201, 218, 221

High Courts20 Sept 2011Allowed

Ajay Srivastava Vs State of Uttarakhand and Vipin Tyagi

Uttarakhand High Court · (2011) 09 UK CK 0059

Negotiable Instruments Act, 1881 (NI) — Section 138, 147

High Courts20 Sept 2011Dismissed

Vishwas Kumar and Another Vs State of Uttarakhand and Others

Uttarakhand High Court · (2012) 1 UC 203

Constitution of India, 1950 — Article 21ARight of Children to Free and Compulsory Education Act, 2009 — Section 23

High Courts20 Sept 2011Dismissed

Parminder Singh Vs State of Uttarakhand

Uttarakhand High Court · (2011) 09 UK CK 0027

Penal Code, 1860 (IPC) — Section 201, 304B