High Courts19 Sept 2011Allowed
Rafiq and Others Vs State of Uttaranchal and Another
Uttarakhand High Court · (2011) 09 UK CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 323, 354, 452, 504, 506
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 780 of 1,058
High Courts19 Sept 2011
Ashish Goel Vs Smt. Garima Agarwal and Another
Uttarakhand High Court · (2011) 09 UK CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 125(3), 482Hindu Marriage Act, 1955 — Section 27
High Courts19 Sept 2011
M/s R.B. Narayan Singh Sugar Mills Ltd. Laksar, Distt. Haridwar Vs State of U.P. and Others
Uttarakhand High Court · (2012) 132 FLR 646 : (2013) 1 UC 797 : (2012) 1 UC 797
Industrial Disputes Act, 1947 — Section 11A, 17B, 6(2A)
High Courts15 Sept 2011Dismissed
Bishan Singh Vs Sri Pitamber
Uttarakhand High Court · (2011) 09 UK CK 0189
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts15 Sept 2011Allowed
Smt. Parul Mallik and others Vs State of Uttarakhand and another
Uttarakhand High Court · (2011) 09 UK CK 0188
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts15 Sept 2011Dismissed
Jai Kishore Pandey and another Vs State of Uttaranchal and others
Uttarakhand High Court · (2011) 09 UK CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 380, 448, 504, 506
High Courts15 Sept 2011Dismissed
Rashmi Thapa Vs The State of Uttarakhand and Mange Ram
Uttarakhand High Court · (2011) 09 UK CK 0158
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 323, 420, 506
High Courts15 Sept 2011Dismissed
Smt. Farmudi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 09 UK CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471, 506
High Courts15 Sept 2011Dismissed
Mohammad Aslam Vs State of Uttaranchal and Others
Uttarakhand High Court · (2011) 09 UK CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 397, 399(1), 399(3)
High Courts15 Sept 2011
Prashant Kumar Sharma and Others Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 1 UC 541
High Courts15 Sept 2011Allowed
Bhagwan Singh Rana Vs Uttarakhand Power Corporation and Others
Uttarakhand High Court · (2012) 1 UC 670
Uttaranchal Recruitment to Services (Determination of Date of Birth) Rules, 2003 — Rule 2
High Courts14 Sept 2011
Padam Singh Vs Smt. Kamla Devi
Uttarakhand High Court · (2011) 09 UK CK 0170
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts14 Sept 2011
Umed Singh Bhandari, Pratab Singh Bhandari and Smt. Munni Devi @ Mohani Devi Vs State of Uttarakhand and Smt. Deepa Bhandari
Uttarakhand High Court · (2011) 09 UK CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498(A), 506
High Courts14 Sept 2011Allowed
Jaideep Bora Vs State of Uttarakhand
Uttarakhand High Court · (2011) 09 UK CK 0168
Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 Sept 2011Allowed
Jagpal Vs State of Uttarakhand
Uttarakhand High Court · (2011) 09 UK CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 364(A), 506
High Courts14 Sept 2011Allowed
Smt. Anwari Vs State of Uttarakhand
Uttarakhand High Court · (2011) 09 UK CK 0166
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304(B), 323, 498(A)
High Courts14 Sept 2011Dismissed
Pratap Singh and Another Vs State of Uttaranchal
Uttarakhand High Court · (2011) 09 UK CK 0154
Penal Code, 1860 (IPC) — Section 324, 504, 506
High Courts14 Sept 2011Dismissed
Laxman Singh Vs State of Uttarakhand
Uttarakhand High Court · (2011) 09 UK CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 342, 376(2)
High Courts14 Sept 2011Dismissed
Irfan Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 09 UK CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Dowry Prohibition Act, 1961 — Section 3, 4Family Courts Act, 1984 — Section 7
High Courts14 Sept 2011Dismissed
S.C. Mathur and Pratap Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 09 UK CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 203, 397Penal Code, 1860 (IPC) — Section 26, 332, 353, 447