High Courts19 Apr 2012
Vikas and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2012) 2 UC 935
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 244, 245(2), 482Penal Code, 1860 (IPC) — Section 504, 506
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 738 of 1,058
High Courts19 Apr 2012Dismissed
Bhartiya Shiksha Samiti and Another Vs The Chief Controlling Revenue Authority, U.P./Board of Revenue and Others
Uttarakhand High Court · AIR 2012 Utt 86
Stamp Act, 1899 — Section 47A
High Courts19 Apr 2012Dismissed
Chatur Singh Gole Vs State of Uttarakhand
Uttarakhand High Court · (2012) 04 UK CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 20, 8Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 8
High Courts19 Apr 2012Allowed
Mohd. Ahmad Kabadi and others Vs State of Uttarakhand and another
Uttarakhand High Court · (2012) 04 UK CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 323, 504, 506
High Courts19 Apr 2012
Amjad Ali Vs Family Judge, Family Court, and another
Uttarakhand High Court · (2012) 2 UC 934
High Courts19 Apr 2012Dismissed
Pradeep Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 2 UC 957
High Courts19 Apr 2012
Devendra Joshi Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 04 UK CK 0025
High Courts19 Apr 2012Dismissed
Badal Vs Smt. Neetu
Uttarakhand High Court · (2013) 2 Crimes 364 : (2012) 1 NCC 832 : (2013) 1 UC 616
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts19 Apr 2012
Shaukin Vs Zila Panchayat, Haridwar, District Haridwar
Uttarakhand High Court · (2012) 04 UK CK 0019
High Courts18 Apr 2012
Uttarakhand Jal Sansthan Vs Uttarakhand Public Service Tribunal and another
Uttarakhand High Court · (2012) 04 UK CK 0112
Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 2
High Courts18 Apr 2012Allowed
Vipin Vs State of Uttarakhand
Uttarakhand High Court · (2012) 04 UK CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 293Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts18 Apr 2012Dismissed
Naval Kishor Melkani Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 04 UK CK 0101
High Courts18 Apr 2012Dismissed
Jai Gopal Bansal and others Vs Govind Ram Verma and others
Uttarakhand High Court · (2012) 04 UK CK 0079
Limitation Act, 1963 — Section 5
High Courts18 Apr 2012
Vijendra Singh Vs State of Uttarakhand
Uttarakhand High Court · (2012) 04 UK CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Penal Code, 1860 (IPC) — Section 120B, 302
High Courts18 Apr 2012
Vachaspati, Ramesh Chandra Gurrani and Others Vs State of Uttarakhand and Govind Singh
Uttarakhand High Court · (2012) 04 UK CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 471
High Courts17 Apr 2012Allowed
Constable 181 AP Ashok Kumar and 22 others Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 04 UK CK 0100
Uttarakhand Police Act, 2007 — Section 38
High Courts17 Apr 2012
Smt. Rameshwari Devi Vs Anirudh Kumar and others
Uttarakhand High Court · (2012) 04 UK CK 0099
High Courts17 Apr 2012
Vijay Krishan Rikhi and others Vs Indian Insitute of Technology, Roorkee and another
Uttarakhand High Court · (2012) 04 UK CK 0098
High Courts17 Apr 2012Allowed
Puran Chandra Pant Vs State of Uttarakhand
Uttarakhand High Court · (2012) 04 UK CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts17 Apr 2012Dismissed
Karya Palak Engineer, Central Public Works Department Vs The Commissioner, Commercial Taxes, Uttarakand and another. etc. etc.
Uttarakhand High Court · (2013) 57 VST 226
Uttarakhand Value Added Tax Act, 2005 — Section 35