COURT ARCHIVE

Uttarakhand High Court judgments

21,173 judgments · page 736 of 1,059

High Courts02 May 2012

Satyapal Malik and Om Prakash Malik Vs State of Uttarakhand and Kailash Kumar Bajaj

Uttarakhand High Court · (2012) 05 UK CK 0014

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 380, 411, 427, 454, 506

High Courts01 May 2012Allowed

State of Uttarakhand and others Vs Public Services Tribunal, Uttaranchal and others

Uttarakhand High Court · (2012) 05 UK CK 0064

Uttar Pradesh Reorganisation Act, 2000 — Section 91

High Courts01 May 2012

Vijay Pal Singh Vs Uttaranchal Sugars and others

Uttarakhand High Court · (2012) 05 UK CK 0063

High Courts01 May 2012Allowed

Ashok Shrikant Gairola Vs State of Uttarakhand and Rohit Kapur

Uttarakhand High Court · (2012) 05 UK CK 0018

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 504, 506

High Courts01 May 2012Dismissed

Ashok Kumar Vs State of Uttarakhand

Uttarakhand High Court · (2012) 05 UK CK 0017

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 279, 304A, 338

High Courts01 May 2012Allowed

Dushyant Kumar and others Vs State of Uttarakhand and Savita Rani

Uttarakhand High Court · (2012) 05 UK CK 0016

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468

High Courts01 May 2012

Charan Bai Sahu and Bhagirath Sahu Vs State of Uttarakhand and Smt. Laxmi Devangan

Uttarakhand High Court · (2012) 05 UK CK 0015

Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 376, 420, 467, 468, 471

High Courts01 May 2012Dismissed

Saida and Others Vs Abdul Gafoor and Others

Uttarakhand High Court · (2012) 2 NCC 284 : (2013) 2 UC 979

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9(A)(2)

High Courts01 May 2012Dismissed

M/s Dev Bhoomi Stone Company Vs B.N. Mathpal and others

Uttarakhand High Court · (2012) 05 UK CK 0004

High Courts01 May 2012

Kewlanand Kabdal and others Vs State of Uttarakhand and others

Uttarakhand High Court · (2012) 05 UK CK 0003

High Courts30 Apr 2012Allowed

Shri Hari Om Kansal, Smt. Usha Kansal and Harsh Kansal Vs State of Uttarakhand and Smt. Jigyasa Kansal

Uttarakhand High Court · (2012) 04 UK CK 0129

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506

High Courts30 Apr 2012Dismissed

Kishan Kumar Khanna and others Vs State of Uttarakhand and others

Uttarakhand High Court · (2012) 04 UK CK 0125

Motor Vehicles Act, 1988 — Section 71(3)(a), 86, 87

High Courts30 Apr 2012

Asgar Vs State of Uttaranchal

Uttarakhand High Court · (2012) 2 EFLT 821 : (2012) 1 NCC 815

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 21, 409, 420Prevention of Corruption Act, 1988 — Section 5, 6

High Courts30 Apr 2012Dismissed

Gopal Singh Vs State of Uttarakhand and Bablu @ Kailash

Uttarakhand High Court · (2012) 04 UK CK 0052

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 308, 323, 325, 427, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(X)

High Courts30 Apr 2012

Virendra Kumar Saini Vs State of Uttarakhand and Another

Uttarakhand High Court · (2012) 2 NCC 233

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(1), 156(3), 156(3), 173, 190(1)

High Courts27 Apr 2012Dismissed

Smt. Mrinal Dimari Kukreti Vs Capt. Mayank Kukreti

Uttarakhand High Court · (2012) 04 UK CK 0128

Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 24

High Courts27 Apr 2012Dismissed

Sunil Kunwar Vs State of Uttarakhand and Others

Uttarakhand High Court · (2013) 2 UC 1007

High Courts27 Apr 2012Dismissed

Sandhya Rani Vs State of Uttarakhand and others

Uttarakhand High Court · (2013) 1 UC 54

High Courts27 Apr 2012

Kamlesh Kumar Vs State of Uttarakhand and others

Uttarakhand High Court · (2012) 04 UK CK 0084

High Courts27 Apr 2012

Mukesh Chandra Arya Vs State of Uttarakhand and others

Uttarakhand High Court · (2012) 04 UK CK 0081