High Courts19 May 2012
Aman Vs State of Uttarakhand
Uttarakhand High Court · (2012) 05 UK CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 102, 41, 482Penal Code, 1860 (IPC) — Section 411, 413
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 734 of 1,059
High Courts19 May 2012Allowed
Smt. Rama Goel and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2012) 05 UK CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 244, 245Penal Code, 1860 (IPC) — Section 427, 504, 506
High Courts18 May 2012Allowed
Rajendra Kumar Singhal Vs State of Uttarakhandand another
Uttarakhand High Court · (2012) 05 UK CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 251Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 May 2012Dismissed
Kulveer Singh Vs State of Uttaranchal
Uttarakhand High Court · (2012) 2 NCC 138
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 May 2012Dismissed
Committee of Management, Mahila Mahavidyalaya P.G. College, Sati Kund, Kankhal Vs Hemwati Nandan Bahuguna (Garhwal) Central University, Srinagar Garhwal
Uttarakhand High Court · (2012) 05 UK CK 0050
High Courts17 May 2012Allowed
Suresh Kumar Puri Vs State of Uttarakhand and another State of Uttarakhand Vs Smt. Nirja Pandhi and others
Uttarakhand High Court · (2012) 3 UC 2337
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 319, 397(2), 482Penal Code, 1860 (IPC) — Section 120B, 420, 466, 467, 468
High Courts17 May 2012
Vijay Garg Vs Smt. Smita
Uttarakhand High Court · AIR 2012 Utt 93
Hindu Marriage Act, 1955 — Section 13, 21B(2), 24
High Courts16 May 2012Dismissed
Ravi Kutleharia and Others Vs Indian Drugs and Pharmaceuticals Limited and Others
Uttarakhand High Court · (2013) 1 LLJ 55
High Courts14 May 2012Dismissed
Bharat Petroleum Corporation Ltd. Vs Smt. Asha Bahuguna
Uttarakhand High Court · AIR 2012 Utt 95
Limitation Act, 1963 — Section 5
High Courts14 May 2012
Tejpal Singh Vs Smt. Omwati, Km. Himani, Himanshu through their guardian mother Smt. Omwati
Uttarakhand High Court · (2012) 05 UK CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts14 May 2012Allowed
Shamsher @ Jamoora Vs S.D.M. Roorkee, District Haridwar and another
Uttarakhand High Court · (2012) 05 UK CK 0054
High Courts08 May 2012
State of Uttarakhand Vs Ganesh Sahu Ganesh Sahu Vs State of Uttarakhand
Uttarakhand High Court · (2012) 3 UC 2320
Criminal Procedure Code, 1973 (CrPC) — Section 313, 366, 368(a), 368(c)Penal Code, 1860 (IPC) — Section 201, 302, 364A, 364A
High Courts08 May 2012Dismissed
Diwan Singh and Another Vs State of Uttaranchal
Uttarakhand High Court · (2012) CriLJ 3256 : (2013) 2 UC 1075
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A
High Courts08 May 2012Allowed
Sunil Kumar Dhasmana Vs State of Uttarakhand
Uttarakhand High Court · (2012) 2 NCC 258
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113B
High Courts07 May 2012Allowed
Sudhir Singh Vs Bharat Heavy Electricals Limited and Another
Uttarakhand High Court · (2012) 4 LLJ 586
Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 25F
High Courts07 May 2012Dismissed
Nirmal Singh Vs Sh. Giriraj Kishore Sharma
Uttarakhand High Court · (2012) 2 NCC 250 : (2013) 2 UC 897
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176
High Courts07 May 2012
Smt. Sashi Arya Vs Managing Director and Two Others
Uttarakhand High Court · (2013) 2 UC 986
High Courts04 May 2012Allowed
Uttarakhand Transport Corporation and others Vs Pramod Singh and another
Uttarakhand High Court · (2012) 05 UK CK 0046
High Courts04 May 2012Dismissed
Shesh Nath Vs Cantonment Board and another
Uttarakhand High Court · (2012) 05 UK CK 0045
High Courts04 May 2012
Smt. Preeti, Smt. Kailasho Devi and Nand Kishore Upadhyay Vs Pradeep Upadhyay
Uttarakhand High Court · (2012) 05 UK CK 0044