High Courts27 Apr 2012
Renu Pilakhwal Vs District Magistrate and others
Uttarakhand High Court · (2012) 04 UK CK 0053
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 737 of 1,059
High Courts27 Apr 2012Dismissed
Shyam Singh Vs State of Uttarakhand
Uttarakhand High Court · (2012) 1 NCC 709
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 324, 325
High Courts27 Apr 2012Allowed
Sanjeev Singh Vs State of Uttarakhand and another
Uttarakhand High Court · (2012) 04 UK CK 0015
High Courts27 Apr 2012Dismissed
State of Uttarakhand Vs Shanku alias Shankar Bhatt
Uttarakhand High Court · (2012) 1 NCC 718
High Courts26 Apr 2012Allowed
Jitendra Singh Vs State of Uttarakhand
Uttarakhand High Court · (2012) 1 NCC 736 : (2013) 1 UC 755
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113B
High Courts26 Apr 2012Dismissed
Mahant Sri Devendra Das Disciple of Late Mahant Indresh Charan Das Ji Chairman Sri Guru Ram Rai Institute of Medical and Health Science Dehradun District Dehradun Vs C.B.I.
Uttarakhand High Court · (2012) 04 UK CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13
High Courts26 Apr 2012Dismissed
Kheemanand Vs Managing Director and another
Uttarakhand High Court · (2012) 04 UK CK 0083
Constitution of India, 1950 — Article 21, 226
High Courts26 Apr 2012Dismissed
Smt. Mrinal Dimari Kukreti Vs Capt. Mayank Kukreti
Uttarakhand High Court · (2012) 04 UK CK 0082
Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 24
High Courts26 Apr 2012Dismissed
State of Uttarakhand and others Vs Jai Datt
Uttarakhand High Court · (2012) 04 UK CK 0036
High Courts26 Apr 2012Dismissed
Surya Darshan Singh Bisht and others Vs Uttarakhand Power Corporation Ltd. and others
Uttarakhand High Court · (2012) 04 UK CK 0035
High Courts26 Apr 2012Dismissed
Union of India and others Vs Rajesh Dutta and others
Uttarakhand High Court · (2012) 04 UK CK 0005
High Courts25 Apr 2012
Virendra Singh Bisht Vs State of Uttarakhand and Jagannath Prasad Kuksal
Uttarakhand High Court · (2012) 04 UK CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 Apr 2012Dismissed
Amit Thapar Vs State of Uttarakhand and Mohit Rawat
Uttarakhand High Court · (2012) 2 NCC 194 : (2013) 1 UC 760
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 49, 68, 68(1)Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3)Penal Code, 1860 (IPC) — Section 120B, 193, 420
High Courts25 Apr 2012
Sohan Lal Vs Sri Pooran Chand and another
Uttarakhand High Court · (2012) 04 UK CK 0122
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 9
High Courts25 Apr 2012
M/s Parvatiya Sahkari Bhaisaj Vikas Evem Kray Vikray Sangh Ltd. Vs Sale Tax Officer, Khand I, Rishikesh and others
Uttarakhand High Court · (2012) 55 VST 180
Income Tax Act, 1961 — Section 69Uttar Pradesh Trade Tax Act, 1948 — Section 21(2)
High Courts25 Apr 2012
Commissioner of Income Tax Vs Rajendra Aggarwal
Uttarakhand High Court · (2013) 260 CTR 420 : (2012) 208 TAXMAN 391
Income Tax Act, 1961 — Section 131, 133, 133(6), 142A, 55A
High Courts25 Apr 2012
Sushma Dayal Johri Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 04 UK CK 0116
High Courts25 Apr 2012
Smt. Geeta Devi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 04 UK CK 0030
High Courts24 Apr 2012Dismissed
Dr. Gajendra Singh and another Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 04 UK CK 0120
Uttar Pradesh Regularisation of Ad hoc Appointments (On Posts Within the Purview of the Public Service Commission) Rules, 1979 — Rule 10, 9
High Courts24 Apr 2012
Nagendra Pandey Vs State of Uttarakhand and others.
Uttarakhand High Court · (2012) 04 UK CK 0119