High Courts30 May 2014Allowed
Gajender Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 05 UK CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 420, 468, 472
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 685 of 1,059
High Courts29 May 2014Allowed
Kishan Kumar Pandey Vs State and Others
Uttarakhand High Court · (2014) 05 UK CK 0048
High Courts29 May 2014Dismissed
Parwati Devi and Others Vs Addl. District Judge/1st F.T.C. Udham Singh Nagar and Others
Uttarakhand High Court · (2014) 05 UK CK 0047
Constitution of India, 1950 — Article 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts29 May 2014Dismissed
Sher Singh and Others Vs State and Others
Uttarakhand High Court · (2014) 05 UK CK 0026
High Courts29 May 2014Allowed
Jaiprakash Associates Ltd. Vs Tehri Hydro Development
Uttarakhand High Court · AIR 2014 UC 45 : (2015) 2 UC 834
Forest (Conservation) Act, 1980 — Section 2Forest Act, 1927 — Section 2, 2(4), 29, 4
High Courts29 May 2014
Usha Nirala and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) ACJ 2445 : (2016) 1 AnWR 51 : (2015) 2 UC 843
High Courts28 May 2014
Raj Kumar Sethi Vs Budhi Prakash
Uttarakhand High Court · (2014) 05 UK CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 391, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 May 2014Allowed
Indra Lal Arya and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 2 UC 820
Constitution of India, 1950 - Article 309 — Uttar Pradesh Reorganisation Act, 2000 - Section 73, 74
High Courts28 May 2014
Ritesh Sharma and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 NCC 338
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Evidence Act, 1872 - Section 106 — Penal Code, 1860 (IPC) - Section 120B, 394, 397, 411
High Courts27 May 2014Disposed Off
M/s. Prayag Construction and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2014) 05 UK CK 0049
High Courts27 May 2014Disposed Off
M/s Continental Engines Ltd. Vs Smt. Uma Sharma and Another
Uttarakhand High Court · (2014) 05 UK CK 0037
High Courts27 May 2014Allowed
Smt. Savitri Vs State of Uttarakhand
Uttarakhand High Court · (2014) 05 UK CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 420, 504, 506
High Courts27 May 2014Allowed
Dinesh Randhawa Vs State of U.K. and Others
Uttarakhand High Court · (2015) 2 UC 871
High Courts26 May 2014
THDC India Ltd. Vs State of Uttarakhand
Uttarakhand High Court · AIR 2014 UC 55 : (2015) 2 UC 873
Companies Act, 1956 — Section 617Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 18, 21, 21(5), 3(d)
High Courts26 May 2014
Satish Kumar Mishra Vs M/s. Wood Castle Spa and Resorts
Uttarakhand High Court · (2014) 05 UK CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 205, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 143
High Courts22 May 2014Allowed
Shishupal Yadav Vs District Magistrate, Udham Singh Nagar
Uttarakhand High Court · (2014) 05 UK CK 0044
Constitution of India, 1950 — Article 226Uttar Pradesh Control of Goondas Act, 1970 — Section 2, 3
High Courts22 May 2014Allowed
U.K. Joshi Vs Chief Information Commissioner and Another
Uttarakhand High Court · (2014) 05 UK CK 0043
Right to Information Act, 2005 — Section 20, 6(3), 7
High Courts22 May 2014Allowed
Manoj Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2014) 05 UK CK 0042
Penal Code, 1860 (IPC) — Section 354, 452Protection of Children from Sexual Offences Act, 2012 — Section 8
High Courts22 May 2014Disposed Off
Mustakeem Ali Vs State of Uttarakhand and Others
Uttarakhand High Court · (2014) 05 UK CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 506
High Courts22 May 2014Allowed
Satish Chandra Tripathi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2014) 05 UK CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406