High Courts06 May 2014
Anil Kumar Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 2 UC 831
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 687 of 1,059
High Courts06 May 2014Dismissed
Rakhi Vs State of Uttarakhand
Uttarakhand High Court · (2015) 1 UC 716
Criminal Procedure Code, 1973 (CrPC) - Section 313, 386(b)(ii) — Penal Code, 1860 (IPC) - Section 107, 306, 504
High Courts02 May 2014
Intazar and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2014) 05 UK CK 0055
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 323, 324, 325, 504
High Courts02 May 2014Allowed
Sanjay Sharma and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2014) 05 UK CK 0019
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 326
High Courts02 May 2014Allowed
Dhruv Narain Bansal and Others Vs Municipal Board
Uttarakhand High Court · (2015) 1 UC 578
Limitation Act, 1963 - Section 5 — Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 - Section 4, 5, 7, 9
High Courts02 May 2014Allowed
Sukhdev Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 2 NCC 445
Arms Act, 1959 - Section 17 17(3)(b)Criminal Procedure Code, 1973 (CrPC) - Section 107 116 151Penal Code, 1860 (IPC) - Section 147 323
High Courts02 May 2014Dismissed
Seventh Day Adventist Inter College Vs Presiding Officer, Labour Court, Haridwar and Others
Uttarakhand High Court · (2015) 2 UC 1146
Uttar Pradesh Industrial Disputes Act, 1947 - Section 2(k)
High Courts01 May 2014Allowed
Vimal Kumar Sharma Vs State of Uttarakhand
Uttarakhand High Court · (2014) 05 UK CK 0054
Penal Code, 1860 (IPC) — Section 120-B, 201, 302, 34, 364-A
High Courts01 May 2014Allowed
Gurindra Singh Vs Anil Kumar
Uttarakhand High Court · (2014) 05 UK CK 0053
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts01 May 2014Allowed
Kilkieshwar Mining Company Vs State of Uttarakhand
Uttarakhand High Court · AIR 2014 UC 42 : (2015) 2 UC 1148
High Courts01 May 2014Allowed
Sohan Lal and Another Vs Harimohan and Others
Uttarakhand High Court · (2014) 05 UK CK 0020
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts01 May 2014Allowed
Waqf Allah Tala Vs Nagar Panchayat, Lalkuan and Others
Uttarakhand High Court · (2015) 2 UC 858
Waqf Act, 1995 - Section 4, 5, 6, 7, 85
High Courts01 May 2014Allowed
Gambhir Singh Negi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 2 UC 906
Constitution of India, 1950 - Article 243-G
High Courts30 Apr 2014Disposed off
Zareef Ahmad Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 UC 581
Land Acquisition Act, 1894 - Section 11, 17(4), 4, 4(1), 5(A) — Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24
High Courts29 Apr 2014Disposed Off
Meenakshi Rawat Vs Secretary, Department of Medical Education and Others
Uttarakhand High Court · (2014) 04 UK CK 0037
High Courts29 Apr 2014Allowed
U.P. Power Corporation Ltd. Vs Kumar Oxygen Ltd. and Others
Uttarakhand High Court · (2015) 1 UC 585
Electricity Act, 2003 - Section 26, 26(6)
High Courts29 Apr 2014Allowed
SGBG Memorial College of Education Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 UC 591
National Council for Teacher Education Act, 1993 - Section 14, 14(3)(a), 14(6), 17
High Courts25 Apr 2014
Galfar Engineer and Contracting (India) Pvt. Ltd. Vs State of Uttarakhand
Uttarakhand High Court · AIR 2014 UC 69
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 57Forest Act, 1927 — Section 41, 76
High Courts24 Apr 2014Dismissed
BHEL Vs Presiding Officer,Labour Court
Uttarakhand High Court · (2014) 142 FLR 798 : (2014) 3 LLJ 594
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1), 10(1)Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts23 Apr 2014
Iravanshi Builders and Developers Vs Commissioner
Uttarakhand High Court · (2014) 74 VST 93