High Courts22 Apr 2014
Director of Income Tax (International Taxation) Vs R and B Falcon Offshore Ltd.
Uttarakhand High Court · (2014) 271 CTR 111 : (2014) 223 TAXMAN 266
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 688 of 1,059
High Courts21 Apr 2014Disposed Off
Rampal Vs Estate Officer
Uttarakhand High Court · (2014) 105 ALR 347 : (2014) 124 RD 658
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5A
High Courts21 Apr 2014Allowed
Roshan Lohar and Others Vs State of Uttarakhand
Uttarakhand High Court · (2015) 1 NCC 578 : (2015) 2 UC 1031
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2) — Penal Code, 1860 (IPC) - Section 302, 34
High Courts21 Apr 2014Allowed
Sunil Kumar Gupta Vs State of Uttarakhand and Others
Uttarakhand High Court · AIR 2015 UC 95
Cantonments Act, 1924 - Section 3Urban Land (Ceiling and Regulation) Act, 1976 - Section 10 10(5) 11 14 23
High Courts17 Apr 2014Disposed Off
Jamila Vs State of Uttarakhand
Uttarakhand High Court · (2014) 86 ALLCC 159
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts16 Apr 2014Dismissed
Bhuwan Chandra Sah and Others Vs Additional Commissioner, Kumaon and Others
Uttarakhand High Court · (2015) 1 UC 689
Constitution of India, 1950 - Article 226, 227 — Uttar Pradesh Land Revenue Act, 1901 - Section 34, 35, 37, 38 — Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 161
High Courts15 Apr 2014Allowed
Sonu Vs State of Uttaranchal
Uttarakhand High Court · (2015) 89 ALLCC 901 : (2015) 1 UC 522
Evidence Act, 1872 - Section 113-B — Penal Code, 1860 (IPC) - Section 302, 304-B, 498-A
High Courts11 Apr 2014Dismissed
Sudhir Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2014) CriLJ 3870 : (2014) 4 RCR(Criminal) 834
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 376, 504, 506
High Courts11 Apr 2014Dismissed
Ganesh Bahadur and Others Vs State of Uttarakhand
Uttarakhand High Court · (2015) 1 NCC 562
Penal Code, 1860 (IPC) - Section 302, 307, 34, 342, 449
High Courts11 Apr 2014Allowed
Committee of Management Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 UC 693
High Courts10 Apr 2014
Valley Hotel and Resorts Vs Commissioner of Commercial Tax
Uttarakhand High Court · (2014) 45 GST 609 : (2014) 35 STR 28 : (2014) 74 VST 86
High Courts10 Apr 2014Allowed
Jaswinder Singh Vs State of Uttarakhand
Uttarakhand High Court · (2015) 90 ALLCC 72 : (2015) 1 UC 303
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Penal Code, 1860 (IPC) - Section 364-A
High Courts10 Apr 2014
Swami Rupendra Prakash Vs District Magistrate Haridwar and Others
Uttarakhand High Court · (2015) 1 UC 699
High Courts07 Apr 2014Dismissed
J.P. Joshi Vs State of Uttarakhand
Uttarakhand High Court · (2014) 86 ALLCC 158
Penal Code, 1860 (IPC) — Section 376-C(b), 506
High Courts07 Apr 2014
Anusuya Prasad Purohit Vs State of Uttarakhand
Uttarakhand High Court · (2014) LabIC 3325 : (2015) 1 UC 547
Constitution of India, 1950 — Article 309
High Courts07 Apr 2014
Rihan Vs State of Uttarakhand
Uttarakhand High Court · (2014) CriLJ 2671
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Indecent Representation of Women (Prohibition) Act, 1986 — Section 4, 6Information Technology Act, 2000 — Section 67
High Courts04 Apr 2014Allowed
Amir Ahmed Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 124
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 385, 452
High Courts04 Apr 2014Dismissed
Sardar Charanjeet Singh and Others Vs Jahuran and Others
Uttarakhand High Court · (2015) 110 ALR 852 : (2015) 1 UC 393
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 26, 28-B
High Courts04 Apr 2014Allowed
Fazal Mohammad Vs Mukhya Nagar Adhikari and Others
Uttarakhand High Court · (2015) 1 UC 394
High Courts03 Apr 2014Allowed
Sanjay Haldar Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 100
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 313, 323, 498A, 504, 506