High Courts03 Apr 2014Dismissed
Shanker Chand Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 83
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 119Penal Code, 1860 (IPC) — Section 354, 376, 451, 452
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 689 of 1,059
High Courts03 Apr 2014Allowed
Maqusoodan Vs Deputy Director of Consolidation/Collector and Others
Uttarakhand High Court · (2015) 2 UC 813
Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 9(A)-2
High Courts03 Apr 2014Allowed
Kamal Cotton Traders and Others Vs Belwal Spinning Mills Ltd. and Others
Uttarakhand High Court · (2015) 1 UC 348
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 17, Order 41 Rule 19, Order 43 Rule 1(t), 104
High Courts03 Apr 2014Dismissed
Karnail Singh Vs Ashok Kumar
Uttarakhand High Court · (2015) 110 ALR 749 : (2015) 1 UC 513
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 26, 27, 6
High Courts03 Apr 2014Allowed
Durga Singh Vs District Judge and Others
Uttarakhand High Court · (2015) 110 ALR 850 : (2015) 128 RD 549 : (2015) 1 UC 385
General Clauses Act, 1897 - Section 9
High Courts02 Apr 2014Allowed
Jitendra Kumar Vs Ram Singh
Uttarakhand High Court · (2014) 2 NCC 89
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 320, 482Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts02 Apr 2014Allowed
Karan Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 87 ALLCC 182 : (2014) 2 NCC 86
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts02 Apr 2014Dismissed
Islamuddin Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 75
Penal Code, 1860 (IPC) — Section 307, 452
High Courts02 Apr 2014
Veer Singh Vs Presiding Officer
Uttarakhand High Court · (2015) 1 ESC 64 : (2014) 142 FLR 802 : (2015) 2 UC 855
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N, 6Q
High Courts02 Apr 2014Dismissed
Gulam Mustafa Vs State of Uttaranchal
Uttarakhand High Court · (2014) 2 NCC 67
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 325, 332, 333, 452
High Courts01 Apr 2014Dismissed
Regional Manager,Uttarakhand Transport Corporation Vs Mohan Chandra Joshi
Uttarakhand High Court · (2014) 142 FLR 547 : (2014) LabIC 3142 : (2014) LLR 822
High Courts01 Apr 2014Disposed Off
Ashok Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2014) CriLJ 2627 : (2014) 2 NCC 78
Dowry Prohibition (Amendment) Act, 1986 — Section 3, 4Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts01 Apr 2014Allowed
Dharmendra Rawat Vs State of Uttarakhand
Uttarakhand High Court · (2014) 105 ALR 345
High Courts01 Apr 2014
Nanha Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 141
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts01 Apr 2014Dismissed
Pantnagar Vishwa Vidhyala Lekha Foram Vs Vice Chancellor of the Govind Ballabh Pant Agriculture and Technology University and Others
Uttarakhand High Court · (2015) 1 UC 328
High Courts01 Apr 2014Disposed off
G.B. Pant University Vs Controlling Authority and Others
Uttarakhand High Court · (2015) 2 UC 895
Limitation Act, 1963 - Section 14 — Payment of Gratuity Act, 1972 - Section 7, 7 (4), 7(4), 7(7)
High Courts31 Mar 2014Disposed Off
Uttrakhand Forest Corporation Vs Dharam Pal Singh
Uttarakhand High Court · (2014) LLR 823
Industrial Disputes Act, 1947 — Section 25NUttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts31 Mar 2014Allowed
Mohan Singh Dobhal Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 92
Penal Code, 1860 (IPC) — Section 376, 493, 506, 90Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xii)
High Courts31 Mar 2014Partly Allowed
Tarkeshwar Nath Shrivastava Vs State of Uttaranchal
Uttarakhand High Court · (2014) 2 NCC 119
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 304
High Courts31 Mar 2014Disposed Off
Uttarakhand Forest Corporation Vs Dharm Pal Singh
Uttarakhand High Court · (2014) 142 FLR 543 : (2014) 4 LLN 267
Industrial Disputes Act, 1947 — Section 25N