High Courts26 Mar 2014Dismissed
Nitin Aggarwal Vs Santosh Aggarwal and Others
Uttarakhand High Court · (2015) 1 UC 508
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 7 — Limitation Act, 1963 - Section 5
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 691 of 1,059
High Courts26 Mar 2014Allowed
Hari Har Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 UC 478
Constitution of India, 1950 - Article 300A, 300-A — Land Acquisition Act, 1894 - Section 17, 17(1), 17(4), 4, 4(1)
High Courts25 Mar 2014
Rishabh Velveleen Ltd. Vs CESTAT
Uttarakhand High Court · (2014) 305 ELT 386 : (2014) 27 GSTR 454
Central Excises and Salt Act, 1944 — Section 11B, 11B(2), 11B(2)(c), 11BB
High Courts25 Mar 2014Dismissed
Bhupender Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) CriLJ 3889 : (2014) 2 NCC 103
Criminal Procedure Code, 1973 (CrPC) — Section 164, 207, 207(iv), 313, 374(2)Penal Code, 1860 (IPC) — Section 376, 506
High Courts25 Mar 2014Partly Allowed
Rama Nand Vs State of Uttaranchal
Uttarakhand High Court · (2014) 1 NCC 883
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 113APenal Code, 1860 (IPC) — Section 304B, 304-B, 306, 498A, 498-A
High Courts25 Mar 2014Dismissed
Rakesh Chopra Vs State of Uttarakhand
Uttarakhand High Court · (2014) CriLJ 3769 : (2014) 2 NCC 110 : (2015) 1 UC 210
Criminal Procedure Code, 1973 (CrPC) — Section 164, 207, 209, 313, 374Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 323, 376, 376(2), 376(2)(f), 452
High Courts25 Mar 2014Allowed
Parvati Devi Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 27
Penal Code, 1860 (IPC) — Section 201, 304
High Courts25 Mar 2014Partly Allowed
Gurpreet Singh Chauhan Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 35
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts25 Mar 2014
Ram Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 416
Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 106, 113APenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts25 Mar 2014Allowed
Jagdish Prasad Verma Vs Judge, Fast Track Court and Others
Uttarakhand High Court · (2015) 110 ALR 750 : (2015) 1 UC 491
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 15, 16, 17, 18, 21
High Courts24 Mar 2014
Ajeem Parvej Vs State of Uttaranchal
Uttarakhand High Court · (2014) 1 NCC 436
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(XII)
High Courts24 Mar 2014
Harjeet Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 10
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 201, 304, 304A
High Courts24 Mar 2014
Jyothy Laboratories Limited Vs Commissioner
Uttarakhand High Court · (2014) 72 VST 137
High Courts24 Mar 2014Allowed
Devi Dutt Vs State of Uttaranchal
Uttarakhand High Court · (2014) 2 NCC 20
Evidence Act, 1872 — Section 113-APenal Code, 1860 (IPC) — Section 304B, 304-B, 306, 498-A
High Courts24 Mar 2014Dismissed
Balvir Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 47
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 311Penal Code, 1860 (IPC) — Section 114(g), 302, 34, 498A
High Courts22 Mar 2014Dismissed
Lokendra Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 901
Penal Code, 1860 (IPC) — Section 304
High Courts22 Mar 2014Dismissed
Anand Kumar Vs State of Uttaranchal
Uttarakhand High Court · (2014) 1 NCC 478
Evidence Act, 1872 — Section 113-APenal Code, 1860 (IPC) — Section 306, 498A, 498-A
High Courts21 Mar 2014
Commissioner Vs Glorious Electric Co.
Uttarakhand High Court · (2014) 73 VST 200
High Courts21 Mar 2014
Garhwal Rolling Mills Pvt. Ltd. Vs Commissioner
Uttarakhand High Court · (2014) 73 VST 201
High Courts21 Mar 2014
Commissioner of Commercial Tax Vs Bazpur Cooperative Sugar Factory Ltd.
Uttarakhand High Court · (2014) 72 VST 343
Uttar Pradesh Trade Tax Act, 1948 — Section 29