High Courts21 Mar 2014
Packwell Print Industrial Co-Operative Society Limited Vs Commissioner,Commercial Tax
Uttarakhand High Court · (2014) 72 VST 345
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 692 of 1,059
High Courts21 Mar 2014Dismissed
State of Uttar Pradesh and Others Vs Narayan
Uttarakhand High Court · (2015) 146 FLR 59 : (2015) 1 UC 458
Uttar Pradesh Industrial Disputes Act, 1947 - Section 4-K, 6-N
High Courts21 Mar 2014Allowed
Keshav Rajbhar and Others Vs Sub Registrar, Dev Prayag and Others
Uttarakhand High Court · (2015) 1 UC 702
Civil Procedure Code, 1908 (CPC) - Section 80, 80(2)
High Courts20 Mar 2014
Commissioner Vs Gurukul Kangri Pharmacy
Uttarakhand High Court · (2014) 73 VST 246
High Courts20 Mar 2014Dismissed
Sunil Vs State of Uttaranchal
Uttarakhand High Court · (2014) 1 NCC 872
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 308, 308(149), 323, 323(149)
High Courts20 Mar 2014
Sarvasri Swasti Power Engineering Ltd. Vs Commissioner
Uttarakhand High Court · (2014) 72 VST 445
Uttarakhand Value Added Tax Act, 2005 — Section 35
High Courts20 Mar 2014
Raj Sachdeva Vs Mahendra Pratap Sah and Others
Uttarakhand High Court · (2015) 2 UC 903
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 6, Order 7 Rule 14, Order 7 Rule 7, Order 8 Rule 1-A, Order 8 Rule 8 — Constitution of India, 1950 - Article 227 — Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21, 21(1)(a), 34
High Courts20 Mar 2014Allowed
Pabetri Devi and Others Vs Union of India
Uttarakhand High Court · (2015) 1 UC 359
Constitution of India, 1950 - Article 227
High Courts20 Mar 2014Allowed
Akhtar Hussain Vs Kishan Ram and Others
Uttarakhand High Court · (2015) 145 FLR 984 : (2015) 1 UC 352
High Courts19 Mar 2014Dismissed
Gambhir Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 127
Criminal Procedure Code, 1973 (CrPC) — Section 195(1)(b)(ii), 340, 463, 471, 475Penal Code, 1860 (IPC) — Section 376(2)(g), 452, 457, 458
High Courts19 Mar 2014Dismissed
State of Uttarakhand Vs Deep Singh
Uttarakhand High Court · (2014) 2 NCC 98
Penal Code, 1860 (IPC) — Section 120B, 342, 376, 498A
High Courts19 Mar 2014Allowed
Bhajan Singh Vs State of Uttaranchal
Uttarakhand High Court · (2014) 1 NCC 876
Penal Code, 1860 (IPC) — Section 147, 149, 304, 323, 34
High Courts19 Mar 2014Dismissed
Kotwal Singh Vs State of Uttaranchal
Uttarakhand High Court · (2014) 1 NCC 798
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113-BPenal Code, 1860 (IPC) — Section 120-B, 201, 302, 304B, 304-B
High Courts19 Mar 2014Dismissed
Union of India Vs S. Daleep Singh and Others
Uttarakhand High Court · (2015) 1 UC 517
Arbitration Act, 1940 - Section 14, 15, 15, 16, 16 — Limitation Act, 1963 - Section 5
High Courts19 Mar 2014Allowed
Kumaun University Vs Harish Chandra Pandey and Others
Uttarakhand High Court · (2015) 111 ALR 58 : (2015) 128 RD 579 : (2015) 1 UC 339
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 1, Order 7 Rule 14, Order 8 Rule 1-A — Constitution of India, 1950 - Article 226, 227
High Courts19 Mar 2014Allowed
All Saints College Society Nainital and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 UC 361
High Courts12 Mar 2014Dismissed
Mussoorie Dehradun Development Authority Vs District Judge,Dehradun
Uttarakhand High Court · (2014) 2 UC 961
Urban Land (Ceiling and Regulation) Act, 1976 — Section 33, 6(1)
High Courts12 Mar 2014
Commissioner Vs Continental Cement Company
Uttarakhand High Court · (2014) 72 VST 401
Uttarakhand Value Added Tax Act, 2005 — Section 18, 2(28)
High Courts12 Mar 2014
Commissioner Vs Doon Institute of Information and Technology (P.) Ltd.
Uttarakhand High Court · (2014) 35 STR 711 : (2014) 72 VST 379