High Courts08 Jul 2014
Anil Badola Vs Yogendra Kumar
Uttarakhand High Court · (2014) 106 ALR 384
Civil Procedure Code, 1908 (CPC) — Section 47Evidence Act, 1872 — Section 116
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 683 of 1,059
High Courts07 Jul 2014Dismissed
Rajendra Singh Vs Sunder Singh
Uttarakhand High Court · (2014) 106 ALR 53 : (2014) 125 RD 388
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts04 Jul 2014
Mohan Singh Tomkiyal Vs State of Uttarakhand
Uttarakhand High Court · (2014) 106 ALR 56 : (2014) 143 FLR 715
Uttarakhand Police Act, 2007 — Section 38, 38(2), 87
High Courts04 Jul 2014Dismissed
Ashok Jain Vs C.B.I.
Uttarakhand High Court · (2014) 87 ALLCC 58
Penal Code, 1860 (IPC) — Section 120B, 419, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(D), 13(2)
High Courts04 Jul 2014Dismissed
U.P. Financial Corporation Vs Govind Singh Rautela
Uttarakhand High Court · (2015) 2 UC 1062
Land Acquisition Act, 1894 - Section 30State Financial Corporations Act, 1951 - Section 32G 46B
High Courts03 Jul 2014
Pradeep Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2014) LabIC 3608
High Courts03 Jul 2014
Tej Bahadur Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 07 UK CK 0016
High Courts02 Jul 2014Dismissed
Bheem Vs State of Uttrakhand
Uttarakhand High Court · (2014) 07 UK CK 0028
Penal Code, 1860 (IPC) — Section 302
High Courts01 Jul 2014Dismissed
Manjoo Joshi Vs Sanjay Prasad
Uttarakhand High Court · (2014) 07 UK CK 0027
Arbitration and Conciliation Act, 1996 — Section 11(6), 13(2)
High Courts01 Jul 2014
Ambuj Chaudhary Vs Rai Bahadur Narayan Singh Sugar Mills Ltd.
Uttarakhand High Court · (2014) 2 NCC 264
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Jul 2014
Hem Pant Vs Presiding Officer, Industrial Tribunal
Uttarakhand High Court · (2014) 143 FLR 718 : (2014) LLR 1187
High Courts01 Jul 2014
H.M.T. Watch Ltd. Vs Labour Court
Uttarakhand High Court · (2014) 143 FLR 720 : (2014) LLR 1186
High Courts30 Jun 2014
Devendra Singh Bhandari Vs State of Uttarakhand
Uttarakhand High Court · (2014) LabIC 3921
High Courts30 Jun 2014
Kuldeep Kumar Vs Sewaram Virmani
Uttarakhand High Court · (2014) 06 UK CK 0009
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10 (2)
High Courts27 Jun 2014Allowed
Reena Naulia Vs State of Uttarakhand
Uttarakhand High Court · (2014) 06 UK CK 0008
High Courts27 Jun 2014
Bhupendra Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 2 UC 1127
Constitution of India, 1950 - Article 226
High Courts26 Jun 2014Dismissed
Committee of Management Vs State of Uttarakhand
Uttarakhand High Court · (2015) 2 UC 1131
Uttaranchal School Education Act, 2006 — Section 37
High Courts25 Jun 2014
Vijay Anand Sharma Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 307
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 498A
High Courts18 Jun 2014Dismissed
Gurcharan Singh Kohli Vs Sapana Agarwal
Uttarakhand High Court · (2014) 2 NCC 354
Criminal Procedure Code, 1973 (CrPC) — Section 217
High Courts18 Jun 2014Dismissed
Bhuwan Chandra Joshi Vs Kirti Ballabh
Uttarakhand High Court · (2014) 06 UK CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340, 482Penal Code, 1860 (IPC) — Section 452, 504, 506