High Courts18 Jun 2014Dismissed
Kusumlata Vs Yashbir Singh
Uttarakhand High Court · (2014) 06 UK CK 0015
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, Order 23 Rule 3-A, Order 47 Rule 47, Order 7 Rule 11
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 684 of 1,059
High Courts18 Jun 2014Dismissed
Shivram Singh Vs Dharma Devi
Uttarakhand High Court · (2014) 06 UK CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts18 Jun 2014Dismissed
Suresh Chandra Vs Sarna Devi and Others
Uttarakhand High Court · (2015) 2 UC 913
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21, 21(1)(a), 21(a)
High Courts17 Jun 2014
Pyar Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 323
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 306
High Courts17 Jun 2014
Parvati Devi Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 189
Penal Code, 1860 (IPC) — Section 363
High Courts17 Jun 2014Dismissed
Hayat Singh Vs V.S. Patiyal
Uttarakhand High Court · (2014) 06 UK CK 0012
Workmens Compensation Act, 1923 — Section 2(i)(1)
High Courts17 Jun 2014
Smita Sahay Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 220
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 420, 468, 471
High Courts16 Jun 2014Dismissed
Sultan Ahmed Vs Akbar Ali
Uttarakhand High Court · (2014) 06 UK CK 0020
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 40, 114
High Courts16 Jun 2014Dismissed
Sugra Vs Parvash Ali
Uttarakhand High Court · (2014) 06 UK CK 0019
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 47, 100
High Courts06 Jun 2014Dismissed
S.K. Garg Vs C.B.I.
Uttarakhand High Court · (2014) 06 UK CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 389(1), 389(3), 482Penal Code, 1860 (IPC) — Section 420
High Courts06 Jun 2014Dismissed
Idea Mobile Communications Ltd. Vs Kamlesh Gupta
Uttarakhand High Court · (2014) 06 UK CK 0021
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31Transfer of Property Act, 1882 — Section 107
High Courts05 Jun 2014
Ajay Chaunkar Vs State of Uttarakhand
Uttarakhand High Court · (2014) 06 UK CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A, 504, 506
High Courts04 Jun 2014Disposed Off
Laxmi Narayan Gupta Vs State of Uttarakhand
Uttarakhand High Court · (2014) 06 UK CK 0025
High Courts04 Jun 2014
Pratap Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 06 UK CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 392
High Courts03 Jun 2014Dismissed
Govind Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) CriLJ 3718 : (2015) 2 UC 809
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 376, 506
High Courts03 Jun 2014Allowed
Narendar Sharma Vs State of Uttarakhand
Uttarakhand High Court · (2014) 06 UK CK 0011
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 147, 148, 149, 320, 452
High Courts03 Jun 2014Allowed
Rishabh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 06 UK CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 506
High Courts03 Jun 2014Allowed
Mukesh Kumar Kashya Vs State of Uttarakhand
Uttarakhand High Court · (2015) 1 UC 529
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2) — Penal Code, 1860 (IPC) - Section 120B, 201, 302, 307, 34
High Courts30 May 2014Allowed
Minal Mistri Vs State of Uttarakhand
Uttarakhand High Court · (2014) 05 UK CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 323, 354, 504, 506